High Courts09 Oct 2002Dismissed
Manveer Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 116
Land Acquisition Act, 1894 — Section 17, 3, 4, 5A, 6
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 24 of 98
High Courts09 Oct 2002Dismissed
Kanpur Gas and Allied Agencies and Others Vs Radha Kishan Temple Trust and Another
Allahabad High Court · (2003) 1 AWC 299
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Oct 2002Dismissed
Ram Shankar Sinha Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 1 AWC 297
Constitution of India, 1950 — Article 14
High Courts09 Oct 2002Dismissed
Rajeev Kumar Vs Adhyaksha, Zila Panchayat and Others
Allahabad High Court · (2003) 3 AWC 1810
Constitution of India, 1950 — Article 16, 226
High Courts09 Oct 2002
Rashid Vs State of U.P.
Allahabad High Court · (2003) 1 ACR 49
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 96
High Courts09 Oct 2002Dismissed
Ramesh Chand (in Jail) Vs State of U.P.
Allahabad High Court · (2003) CriLJ 1315
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts09 Oct 2002Dismissed
Smt. Poonam Gupta Vs Ghanshyam Gupta
Allahabad High Court · AIR 2003 All 51 : (2003) 1 AWC 36 : (2003) 1 DMC 467
Hindu Marriage Act, 1955 — Section 13(1), 25
High Courts09 Oct 2002Dismissed
Chahat Ram Vs State of U.P. and Others
Allahabad High Court · (2002) 5 AWC 4086
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16(G)
High Courts09 Oct 2002
Ghaziabad Development Authority Vs Mahboob Ali & Ors.
Allahabad High Court · (2002) 10 AHC CK 0112
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Oct 2002Allowed
Overseas Agro Products (P.) Ltd. Vs U.P. Financial Corporation and Another
Allahabad High Court · (2003) 1 AWC 185 : (2003) 1 BC 287
High Courts09 Oct 2002Partly Allowed
Ganga Ram Vs Forest Range Officer and Others
Allahabad High Court · (2003) 1 AWC 58 : (2003) 96 FLR 159
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N, 6Q
High Courts09 Oct 2002
Kumari Pallai Gupta Vs Board of High School and Intermediate Education
Allahabad High Court · (2003) 2 AWC 1369
High Courts09 Oct 2002Dismissed
Narendra alias Nagendra and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2003) CriLJ 2068
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 300, 34
High Courts09 Oct 2002
Commissioner of Income Tax Vs Krishak Sahkari Ganna Samiti Ltd.
Allahabad High Court · (2002) 125 TAXMAN 767
Income Tax Act, 1961 — Section 14, 256, 80P, 81
High Courts09 Oct 2002
Kisan Mini Modern Rice Mill and Foods Vs Secretary, Krishi Utpadan Mandi Samiti and Another
Allahabad High Court · (2003) 3 AWC 1916 : (2002) 93 RD 819
Constitution of India, 1950 — Article 226
High Courts09 Oct 2002Dismissed
Kapil Gupta Vs Madhyamic Shiksha Parishad and Another
Allahabad High Court · (2003) 1 UPLBEC 331
Constitution of India, 1950 — Article 226
High Courts09 Oct 2002Dismissed
Lallan Vs Special Judge, Jaunpur and Others
Allahabad High Court · (2002) 5 AWC 4107
Civil Procedure Code, 1908 (CPC) — Section 115General Clauses Act, 1897 — Section 6
High Courts09 Oct 2002Dismissed
Raj Kumar Vs State of Uttar Pradesh
Allahabad High Court · (2003) CriLJ 1073 : (2001) 89 FLR 178
Penal Code, 1860 (IPC) — Section 300, 302, 404
High Courts08 Oct 2002Partly Allowed
State of U.P. and Others Vs Om Prakash Verma
Allahabad High Court · (2003) 1 AWC 100
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 10
High Courts08 Oct 2002Allowed
Ram Sagar and Another Vs State
Allahabad High Court · (2003) CriLJ 1113
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 395