High Courts06 May 1997Allowed
Upendra Singh Vs Adhyakcha Janpad Karagar,Ghazipur and Others
Allahabad High Court · (1997) 05 AHC CK 0119
National Security Act, 1980 — Section 3(2)
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 60 of 93
High Courts06 May 1997Allowed
Bimla Vs Madan Mohan Singh
Allahabad High Court · (1997) 05 AHC CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts06 May 1997Dismissed
Lakhram Vs Kanhalya Singh
Allahabad High Court · (1997) 05 AHC CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 133, 145
High Courts06 May 1997Dismissed
State of U.P. and Another Vs Bachai Lal and Another
Allahabad High Court · (1997) AWC 91 Supp
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6, Order 9 Rule 7Constitution of India, 1950 — Article 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 16, 16(1), 16(2), 22
High Courts06 May 1997Dismissed
Kailash Chand Vs IInd Addl. District Judge and Others
Allahabad High Court · (1997) AWC 95 Supp
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 30(1), 30(2)
High Courts05 May 1997Allowed
Surendra Kumar Maingi Vs Dodha House
Allahabad High Court · AIR 1998 All 43 : (1998) 1 ARBLR 174 : (1997) AWC 1878
Copyright Act, 1957 — Section 62Trade and Merchandise Marks Act, 1958 — Section 105
High Courts05 May 1997Allowed
Pratap Singh and Anr. Vs State
Allahabad High Court · (1997) 05 AHC CK 0121
Penal Code, 1860 (IPC) — Section 307
High Courts05 May 1997Dismissed
Sheo Dan Singh Vs Rent Control and Eviction Officer,Kanpur Nagar & Ors.
Allahabad High Court · (1997) 05 AHC CK 0116
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21
High Courts05 May 1997Dismissed
Asha Vaish and Others Vs VIIth Addl. District Judge and Others
Allahabad High Court · (1997) AWC 267 Supp
Hindu Succession Act, 1956 — Section 8Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3
High Courts05 May 1997Dismissed
Ram Singh Vs Kisan Seva Sahkari Samiti Ltd. and Another
Allahabad High Court · (1997) AWC 217 Supp
Constitution of India, 1950 — Article 12
High Courts04 May 1997
R.N. Jain and Others Vs Jai Prakash Tyagi
Allahabad High Court · (1998) 2 ACR 1631
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 372, 482Penal Code, 1860 (IPC) — Section 120B, 153, 153A, 272, 295A
High Courts03 May 1997Disposed Of
Upadhya and Co. Vs State of U.P. and Others
Allahabad High Court · (1997) 3 UPLBEC 1637
Constitution of India, 1950 — Article 226
High Courts02 May 1997Allowed
Kumari Neeta Tewari and Another Vs State of U.P. and Another
Allahabad High Court · (1997) AWC 136 Supp
Uttar Pradesh Special Subordinate Educational (Lecturers Cadre) Service Rules, 1992 — Rule 8, 9
High Courts02 May 1997Dismissed
New India Assurance Company Limited and others Vs Ghanshyam Das and others
Allahabad High Court · AIR 1997 All 383 : (1997) AWC 1935
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 11, 111, 113, 116
High Courts02 May 1997Dismissed
Union of India through Secretary,Ministry of Defence,Govt.of India,New Delhi Vs Abdul Razzaq & Anr.
Allahabad High Court · (1997) 05 AHC CK 0122
Constitution of India, 1950 — Article 311(2)
High Courts02 May 1997Dismissed
Raj Rani and Ors. Vs Bipat Lal
Allahabad High Court · (1997) 05 AHC CK 0096
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 May 1997Dismissed
Ant Ram and Ors. Vs Administrator City Board,Ghaziabad & Ors.
Allahabad High Court · (1997) 05 AHC CK 0090
High Courts02 May 1997Allowed
Rajpati Pandey Vs State of U.P. and Others
Allahabad High Court · (1997) 05 AHC CK 0053
High Courts01 May 1997Allowed
Adalat Singh Yadav Vs Life Insurance Corporation of India and Others
Allahabad High Court · (1997) 05 AHC CK 0213
Constitution of India, 1950 — Article 226
High Courts01 May 1997Dismissed
Anish Ahmad Vs Special/Addl. District Judge and Others
Allahabad High Court · (1997) AWC 215 Supp
Transfer of Property Act, 1882 — Section 111, 113