COURT ARCHIVE

Allahabad High Court judgments, 1997

1,850 judgments · page 53 of 93

High Courts27 May 1997Allowed

Committee of Management, Shiv Sahai Inter College Vs Civil Judge (Senior Division) and Others

Allahabad High Court · (1997) AWC 307 Supp

Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 227Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16A(7)

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High Courts27 May 1997Dismissed

Krishna Kumar and Another Vs Vice-Chairman, Moradabad Development Authority and Another

Allahabad High Court · (1997) 05 AHC CK 0170

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High Courts27 May 1997Allowed

Ajeet Singh and Another Vs Appropriate Authority and Others

Allahabad High Court · (1997) 226 ITR 330 : (1997) 94 TAXMAN 409

Income Tax Act, 1961 — Section 269UD

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High Courts27 May 1997Dismissed

Abdul Shakoor Vs District Judge Allahabad and Others

Allahabad High Court · (1997) 05 AHC CK 0130

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 10A, Order 22 Rule 3, Order 23 Rule 3, 2(11)

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High Courts27 May 1997Dismissed

Ram Autar Vs Nagar Palika Parishad and Another

Allahabad High Court · (1997) 05 AHC CK 0128

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High Courts27 May 1997Allowed

Krishi Utpadan Mandi Samiti,Distt.Jhansi,through its Secretary Vs State of U.P.and Others

Allahabad High Court · (1997) 05 AHC CK 0126

Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 115Land Acquisition Act, 1894 — Section 11, 18(3), 23(1A), 25, 29

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High Courts27 May 1997Allowed

Krishi Utpadan Mandi Samttl,Distt.Jhansi,through its Secretary Vs State of U.P.& Ors.

Allahabad High Court · (1997) 05 AHC CK 0115

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Land Acquisition (Uttar Pradesh Amendment) Act, 1954 — Section 18(3)

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High Courts27 May 1997Dismissed

Bharat Singh Vs Vlllth A.D.J.,Kanpur Nagar & Ors.

Allahabad High Court · (1997) 05 AHC CK 0113

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8

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High Courts27 May 1997Allowed

Nirmala Tandon and Ors. Vs H.N.Tandon & Ors.

Allahabad High Court · (1997) 05 AHC CK 0110

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High Courts27 May 1997Allowed

Bhagwati Prasad Vs Dy.Director of Consolidation,Varanasi and Others

Allahabad High Court · (1997) 05 AHC CK 0101

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(2)

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High Courts27 May 1997

Fresenius A.G. and others Vs Dalmia Industries Ltd. and anothers

Allahabad High Court · AIR 1997 All 411

Arbitration Act, 1940 — Section 40Arbitration and Conciliation Act, 1996 — Section 60, 85Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115

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High Courts27 May 1997Dismissed

Mohd. Akhtar Churiwala and Ors. Vs Chief Election Commissioner,New Delhi & Anr.,

Allahabad High Court · (1997) 05 AHC CK 0084

Conduct of Elections Rules, 1961 — Rule 30A

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High Courts27 May 1997Allowed

Anil Kumar Vs Commissioner of Sales Tax

Allahabad High Court · (2003) 133 STC 395

Uttar Pradesh Sales Tax Act, 1948 — Section 2Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 — Rule 10, 3A(2), 5, 5A, 5A(3)

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High Courts27 May 1997

AJEET SINGH and Another Vs APPROPRIATE AUTHORITY and Others

Allahabad High Court · (1997) 142 CTR 306

Income Tax Act, 1961 — Section 269, 269UD

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High Courts26 May 1997Allowed

M.N. Refractories Private Ltd. Vs Commissioner of Trade Tax

Allahabad High Court · (2003) 133 STC 263

Central Sales Tax Act, 1956 — Section 10, 8

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High Courts26 May 1997

Hindustan Scientific Glass and Fancy Glass Wares Vs Commissioner of Income Tax and Others

Allahabad High Court · (1998) 229 ITR 522 : (1997) 95 TAXMAN 399

Income Tax Act, 1961 — Section 143(2), 271(1), 273(2), 273A, 273A(1)

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High Courts26 May 1997Dismissed

V.S. Stone Crushers and Others Vs VIth Additional District Judge and Others

Allahabad High Court · (1997) AWC 321 Supp

Civil Procedure Code, 1908 (CPC) — Section 16Constitution of India, 1950 — Article 226

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High Courts23 May 1997

Ram Bahadur Singh and Others Vs State of U.P.

Allahabad High Court · (1997) 21 ACR 840

Penal Code, 1860 (IPC) — Section 147, 148, 149, 323

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High Courts23 May 1997Allowed

Ashoo Vs State of U.P.

Allahabad High Court · (1997) AWC 1445 : (1998) CriLJ 1082

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7Prevention of Cruelty to Animals Act, 1960 — Section 11

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High Courts23 May 1997Allowed

Arun Lata Vs Civil Judge and Others

Allahabad High Court · AIR 1998 All 29 : (1997) 2 DMC 383

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Constitution of India, 1950 — Article 226, 227Family Courts Act, 1984 — Section 3, 7, 7(1)

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