High Courts22 Aug 1997Dismissed
Santosh Kumar alias Bachcha and Ors. Vs State of U.P.
Allahabad High Court · (1997) 08 AHC CK 0062
Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 34 of 93
High Courts22 Aug 1997Allowed
Lalta Prasad and Ors. Vs State of U.P.
Allahabad High Court · (1997) 08 AHC CK 0055
Penal Code, 1860 (IPC) — Section 395
High Courts22 Aug 1997Disposed Of
Priyambda Devi Vs Prescribed Authority Aligarh & Ors.
Allahabad High Court · (1997) 08 AHC CK 0043
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 15(3)
High Courts22 Aug 1997Dismissed
S.I.E.L. Ltd., Titawi, Muzaffarnagar Vs State of U.P. and others
Allahabad High Court · (1998) 1 AWC 298
Constitution of India, 1950 — Article 226Defence of India Rules, 1962 — Rule 125BUttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 15, 15(4), 16, 16(1), 16(2)(d)
High Courts22 Aug 1997
Jaydrath Singh alias Jaydoo Singh and another Vs Jivendra Kumar and others
Allahabad High Court · (1998) 2 AWC 1373 : (1997) 3 UPLBEC 1607
Constitution of India, 1950 — Article 243, 243C, 243K(4)Representation of the People Act, 1951 — Section 82, 86(4)Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 11, 11(1), 11(4), 12, 12(2)
High Courts22 Aug 1997Dismissed
Jayadrath Singh alias Jaydoo Singh and Another Vs Jivendra Kumar and Others
Allahabad High Court · (1998) RD 26
Constitution of India, 1950 — Article 243K(4), 243ORepresentation of the People Act, 1951 — Section 82, 86(4)Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 11, 11(1), 11(4), 12, 12(2)
High Courts21 Aug 1997Allowed
Ram Sahai Shukla Vs Member Sachiv, District Administrative Committee/Distt. Assistant Registrar, Co-operative Societies and Others
Allahabad High Court · (1997) AWC 861 : (1997) 3 UPLBEC 2028
High Courts21 Aug 1997Dismissed
Satti Deen Vs State of U.P.
Allahabad High Court · (1997) 08 AHC CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 164(4)Evidence Act, 1872 — Section 27
High Courts21 Aug 1997Allowed
Madhurima Bhargava and Others Vs State of U.P.and Another
Allahabad High Court · (1997) 08 AHC CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 498A
High Courts21 Aug 1997Allowed
M/s. Harish Brothers Vs State of U.P. and others
Allahabad High Court · (1998) 1 AWC 255
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 2(3), 4K, 6N
High Courts21 Aug 1997
Rajeshwar Pratap Sahi Vs Commissioner, Gorakhpur and others
Allahabad High Court · (1998) 2 AWC 856 : (1998) RD 124
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(1), 33, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18
High Courts21 Aug 1997Allowed
Shiva Paper Mills Limited Vs Commissioner of Sales Tax
Allahabad High Court · (2003) 133 STC 4
Uttar Pradesh Sales Tax Act, 1948 — Section 15A(1)Uttar Pradesh Sales Tax Rules, 1948 — Rule 49
High Courts20 Aug 1997Dismissed
Lawrence John Dowser (In Jail) Vs Union of India (UOI) and Another
Allahabad High Court · (1998) CriLJ 1985
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 27, 54, 68
High Courts20 Aug 1997Allowed
Union of India (UOI) and Others Vs Vidyawati Construction Company
Allahabad High Court · (1997) AWC 477 Supp
Arbitration Act, 1940 — Section 20, 20(1), 20(4)
High Courts20 Aug 1997Dismissed
Central Bank of India Vs Manohar Lal and Others
Allahabad High Court · AIR 1998 All 235 : (1997) AWC 858
Transfer of Property Act, 1882 — Section 106, 116Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts20 Aug 1997Allowed
K.P. Singh Vs Secretary, Co-operative Department, State of U.P. and others
Allahabad High Court · (1998) 2 AWC 851 : (1998) 1 UPLBEC 522
High Courts20 Aug 1997
Jokhu Ram Verma Vs District Judge, Faizabad and others
Allahabad High Court · (1998) 1 AWC 297 : (1998) 1 CivCC 712
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts20 Aug 1997
Raja Ram Shukla Vs U. P. Secondary Education Services Commission, Allahabad and others
Allahabad High Court · (1998) 1 AWC 513 : (1997) 3 UPLBEC 1862
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 9Uttar Pradesh Secondary Education Services Commission (Procedure for Approval of Punishment) Regulations, 1985 — Regulation 4, 5, 7, 8Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 14, 21, 21(1), 7
High Courts20 Aug 1997Allowed
Shamshad Ahmad Vs Committee of Management, Madarsa Hanfia Ahle Sunnat Bahrul Uloom, Mau Nath Bhanjan, Mau and Others
Allahabad High Court · (1997) AWC 748 : (1998) 2 LLJ 122
Constitution of India, 1950 — Article 14, 21, 226
High Courts20 Aug 1997
Sanjay Kumar Singh Vs District Inspector of Schools and Another
Allahabad High Court · (1997) 3 UPLBEC 2210