High Courts04 Sept 1997Allowed
G.C. Mehrotra Vs Deputy Collector (Collections) Sales Tax and Another
Allahabad High Court · (1998) 93 CompCas 617
COURT ARCHIVE
Allahabad High Court judgments, 1997
1,850 judgments · page 30 of 93
High Courts04 Sept 1997Dismissed
Bhagwat Prasad Vs Commissioner of Income Tax
Allahabad High Court · (1998) 232 ITR 480 : (1998) 97 TAXMAN 294
Income Tax Act, 1961 — Section 143, 143(3), 144A, 144A(1), 144B
High Courts04 Sept 1997Dismissed
State of U.P. Vs Ram Achal @ Jokhan Singh & Anr.
Allahabad High Court · (1997) 09 AHC CK 0117
Penal Code, 1860 (IPC) — Section 302
High Courts04 Sept 1997Allowed
Chandrika Prasad and Anr. Vs State of U.P.
Allahabad High Court · (1997) 09 AHC CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts04 Sept 1997Allowed
Prithvipat Vs State of U.P. and others
Allahabad High Court · (1998) 1 AWC 471 : (1998) RD 7
Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285
High Courts04 Sept 1997Dismissed
Chandra Prakash Khantwal Vs State of U.P. and others
Allahabad High Court · (1998) 1 AWC 176
Constitution of India, 1950 — Article 226
High Courts04 Sept 1997Dismissed
Pardeshi Vs Non-Conventional Energy Development Agency, U.P., Lucknow and others
Allahabad High Court · (1998) 1 AWC 462 : (1997) 3 UPLBEC 1898
Constitution of India, 1950 — Article 14, 16, 226
High Courts04 Sept 1997
Suraj Bhan Jain and another Vs Ist Additional District Judge, Agra and others
Allahabad High Court · (1998) 1 AWC 266
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(4), 16(1), 18, 18(1)
High Courts04 Sept 1997
Commissioner of Income Tax Vs M.P. Jain and Sons
Allahabad High Court · (1998) 100 TAXMAN 63
High Courts03 Sept 1997
Shekhar alias Jhinkoo Vs State of U.P.
Allahabad High Court · (1997) 21 ACR 992
Criminal Procedure Code, 1973 (CrPC) — Section 385, 386
High Courts03 Sept 1997Disposed Of
Om Prakash Patrol and Others Vs Union of India (UOI) and Others
Allahabad High Court · (1998) 74 ECR 497
High Courts03 Sept 1997Disposed Of
Saheb Singh Vs Union of India (UOI)
Allahabad High Court · (1998) 100 ELT 22
Central Excise Rules, 1944 — Rule 145, 27
High Courts03 Sept 1997Dismissed
Raghvendra Babu Mishra Vs District Inspector of Schools, Etah and others
Allahabad High Court · (1998) 1 AWC 248
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 33B
High Courts03 Sept 1997Partly Allowed
Chhotey Lal Vs State
Allahabad High Court · (1997) 09 AHC CK 0164
Penal Code, 1860 (IPC) — Section 300, 302, 304, 304 Part 2
High Courts03 Sept 1997Allowed
Alim and Anr. Vs State of U.P.& Ors.
Allahabad High Court · (1997) 09 AHC CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 204, 319
High Courts03 Sept 1997Dismissed
Raghu Nath Vs Rahul Bhatnager Distt.Magistrate and Others
Allahabad High Court · (1997) 09 AHC CK 0133
High Courts03 Sept 1997Disposed Of
Ram Babu Kushwaha Vs State of U.P.,through Secy.,Ministry of Irrigation ,Lucknow & Ors.
Allahabad High Court · (1997) 09 AHC CK 0113
High Courts03 Sept 1997Dismissed
Lalta Prasad Vs District Judge,Etah & Ors.
Allahabad High Court · (1997) 09 AHC CK 0106
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts03 Sept 1997Dismissed
C.H.Barnad Vs Additional District Judge IV,Bareilly & Ors.
Allahabad High Court · (1997) 09 AHC CK 0091
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 21(1)(a)
High Courts03 Sept 1997Allowed
Amit Kumar Pandey Vs District Inspector of Schools, GHazipur and others
Allahabad High Court · (1998) 1 AWC 221