High Courts14 Nov 1996Allowed
Ram Lakhan and Others Vs Deputy Director of Consolidation,Basti and Others
Allahabad High Court · (1996) 11 AHC CK 0093
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
COURT ARCHIVE
Allahabad High Court judgments, 1996
1,502 judgments · page 11 of 76
High Courts14 Nov 1996Allowed
Ram Lakhan and Ors. Vs Deputy Director of Consolidation,Basil & Ors.
Allahabad High Court · (1996) 11 AHC CK 0076
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts13 Nov 1996Dismissed
Kuldeep Singh Vs Rent Control and Eviction Officer and Others
Allahabad High Court · (1996) 11 AHC CK 0134
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 12(1), 12(4), 13
High Courts13 Nov 1996Dismissed
Ashutosh Sharma Vs Secondary Education Service Commission and Others
Allahabad High Court · (1997) 1 UPLBEC 163
High Courts13 Nov 1996Allowed
U.P.State Sugar Corporation Ltd. Vs A.T.V.Projects India Ltd.and Others
Allahabad High Court · (1996) 11 AHC CK 0094
Constitution of India, 1950 — Article 226
High Courts08 Nov 1996Disposed Off
Dr. Komal Singh Vs District Inspector of Schools and Others
Allahabad High Court · (1997) 1 UPLBEC 45
High Courts08 Nov 1996Allowed
Mohan Singh and Ors. Vs District Magistrate Uttar Kashi & Ors.
Allahabad High Court · (1996) 11 AHC CK 0100
Land Acquisition Act, 1894 — Section 11(1), 11(2), 17(1), 4, 6
High Courts08 Nov 1996Dismissed
Gurbachan Singh and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (1996) 11 AHC CK 0089
Land Acquisition Act, 1894 — Section 11A, 4(1)
High Courts08 Nov 1996Disposed Of
Chandra Bhan Vs New Okhla Industrial Development Authority,NOIDA,Ghaziabad,through its Chairman & Ors.
Allahabad High Court · (1996) 11 AHC CK 0064
High Courts08 Nov 1996Disposed Of
Awadhesh Niranjan and Anr. Vs Director of Education,Jhansi Mandal Jhansi & Ors.
Allahabad High Court · (1996) 11 AHC CK 0059
Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(10), 21Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 32, 33
High Courts08 Nov 1996
Brijesh Kumar Yadav and Others Vs Secretary Basic Shiksha Parishad and Others
Allahabad High Court · (1997) 1 UPLBEC 7
High Courts08 Nov 1996Dismissed
Abdul Sattar Vs Zila Panchayat Raj Adhikari and Others
Allahabad High Court · (1998) RD 626
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 14, 5AUttar Pradesh Panchayat Raj Rules, 1947 — Rule 33B
High Courts08 Nov 1996Allowed
R.K. Malik and Others Vs State of U.P. and Others
Allahabad High Court · (1996) 11 AHC CK 0007
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)
High Courts07 Nov 1996
Rajey Vs State of U.P. and Another
Allahabad High Court · (1997) 21 ACR 94
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 29(1), 29(2), 386Penal Code, 1860 (IPC) — Section 420
High Courts07 Nov 1996Partly Allowed
T. Rameshwar and Others Vs State of U.P.
Allahabad High Court · (1997) CriLJ 2677
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts07 Nov 1996Allowed
U.P. State Cement Corporation Ltd. Vs Union of India (UOI)
Allahabad High Court · (1997) 69 ECR 299 : (1998) 98 ELT 48
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts07 Nov 1996Allowed
Abhai Prakash Sharma Vs Chief Engineer (West), Level-I, Irrigation Department and Others
Allahabad High Court · (1997) 1 UPLBEC 77 : (1997) 1 UPLBEC 362
Allahabad High Court Rules, 1952 — Rule 7
High Courts07 Nov 1996Dismissed
Narendra Kumar Srivastava Vs State of U.P.through Its Secy.,Rural Development,U.P.Civil Secretariat,Vidhan Bhawan,Lucknow & Ors.
Allahabad High Court · (1996) 11 AHC CK 0069
Industrial Disputes Rules, 1947 — Rule 77Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts07 Nov 1996Allowed
Registrar, High Court of Judicature at Allahabad and Another Vs Shitla Prasad Misra
Allahabad High Court · (1997) 1 UPLBEC 72
High Courts07 Nov 1996Allowed
Registrar, High Court of Judicature and Another Vs Shitla Prasad Misra
Allahabad High Court · (1997) 1 UPLBEC 72