High Courts28 Nov 1995Dismissed
P.K. Sinha Vs District Judge and Others
Allahabad High Court · (1995) 11 AHC CK 0018
COURT ARCHIVE
Allahabad High Court judgments, 1995
1,388 judgments · page 8 of 70
High Courts28 Nov 1995
Shanker Dayal Tiwari Vs State of U.P.
Allahabad High Court · (1996) 20 ACR 277
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 326, 452
High Courts27 Nov 1995Dismissed
Balbir Singh Vs State of U.P.& Ors.
Allahabad High Court · (1995) 11 AHC CK 0054
Civil Procedure Code, 1908 (CPC) — Section 9Forest Act, 1927 — Section 20, 27AUttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(5)
High Courts27 Nov 1995Dismissed
Subjeet Pal Vs State of U.P. and others
Allahabad High Court · AIR 1996 All 214
Constitution of India, 1950 — Article 14, 15, 15(1), 15(4), 19
High Courts27 Nov 1995Allowed
Gulab Vs State
Allahabad High Court · (1996) CriLJ 2247
Penal Code, 1860 (IPC) — Section 302
High Courts27 Nov 1995Dismissed
Karan Electronics Ltd. Vs CEGAT
Allahabad High Court · (1996) 63 ECR 241 : (1996) 81 ELT 484
Central Excise Rules, 1944 — Rule 57F(4)Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226
High Courts27 Nov 1995Allowed
Harilal Vs The Regional Inspectress of Girls Schools and Others
Allahabad High Court · (1996) 73 FLR 1647 : (1996) 3 LLJ 780
High Courts27 Nov 1995
Sardar Harinder Singh Vs Income Tax Appellate Tribunal and Others
Allahabad High Court · (1996) 133 CTR 489 : (1996) 219 ITR 257 : (1996) 87 TAXMAN 380
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 254, 256, 271, 271(1), 274
High Courts24 Nov 1995Dismissed
Suresh Kumar Singh and Others Vs State of U.P. and Another
Allahabad High Court · (1996) CriLJ 1527
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 307, 324
High Courts24 Nov 1995Allowed
Raghunath Dwivedi Vs The Vice-Chancellor, University of Allahabad and others
Allahabad High Court · AIR 1996 All 310 : (1996) 2 UPLBEC 1295
Allahabad University Act, 1921 — Section 13(4), 32, 32(1), 51, 52(1)Constitution of India, 1950 — Article 12, 14, 226, 32Uttar Pradesh State Universities Act, 1973 — Section 19, 68, 7, 7(1), 7(15)
High Courts24 Nov 1995Dismissed
Bhagwan Hire Purchase (P) Ltd. and Anr. Vs Associated Cement Traders & Ors.
Allahabad High Court · (1995) 11 AHC CK 0064
Civil Procedure Code, 1908 (CPC) — Section 20Uttar Pradesh Regulation of Money Lending Act, 1976 — Section 19
High Courts24 Nov 1995Dismissed
Asha Devi Vs Special Judge,Varanasi & Ors.
Allahabad High Court · (1995) 11 AHC CK 0053
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Nov 1995Allowed
Bhagwan Singh and Another Vs State of U.P.and Others
Allahabad High Court · (1995) 11 AHC CK 0044
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 29(b), 4A
High Courts24 Nov 1995Allowed
Dropa Devi Vs State of U.P. and Another
Allahabad High Court · (1996) 1 DMC 611
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Nov 1995Dismissed
Dr. B.G. Yadav Vs Vice-Chancellor, Chandra Shekhar Azad Krishi Evam Prodyogic Vishwavidyalaya and Others
Allahabad High Court · (1995) 11 AHC CK 0117
Uttar Pradesh Krishi Evam Prodyogik Vishavidyalaya Adhiniyam, 1958 — Section 17(4), 2Uttar Pradesh State Universities Act, 1973 — Section 2(14), 31A
High Courts23 Nov 1995Dismissed
Kuldeep Chandra Vohra Vs Xth Addl. District Judge and Others
Allahabad High Court · (1995) 11 AHC CK 0113
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts23 Nov 1995Allowed
Committee of Management, T.G.C. Hindu School and Another Vs Deputy Director of Education and Others
Allahabad High Court · (1995) 11 AHC CK 0092
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16A(7)
High Courts23 Nov 1995Dismissed
Santosh Kumar Sah Vs Union of India and Others
Allahabad High Court · (1995) 11 AHC CK 0071
High Courts23 Nov 1995Allowed
Dr. Rakesh Kumar Singh and others Vs Banaras Hindu University, Varanasi and others
Allahabad High Court · AIR 1996 All 281
Constitution of India, 1950 — Article 14, 226
High Courts23 Nov 1995Dismissed
Alok Vs XIth Addl. D.J.,Meerut & Ors.
Allahabad High Court · (1995) 11 AHC CK 0063
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Provincial Small Cause Courts Act, 1887 — Section 15