High Courts17 Jan 1995Partly Allowed
Suresh Chandra Vs Rajnish Saxena
Allahabad High Court · (1995) CriLJ 2785 : (1995) 1 UPLBEC 405
Contempt of Courts Act, 1971 — Section 12(1), 12(3), 13, 19(1)
COURT ARCHIVE
Allahabad High Court judgments, 1995
1,388 judgments · page 66 of 70
High Courts17 Jan 1995Allowed
Puttu Lal Gupta and Another Vs Millo and Others
Allahabad High Court · (1995) 1 ACC 449 : (1996) ACJ 179
Motor Vehicles Act, 1939 — Section 110D, 95(2)(a)
High Courts17 Jan 1995Allowed
Aquila Kamal Vs Oriental Fire and General Insurance Co. Ltd. and Another
Allahabad High Court · (1997) 1 ACC 321
Insurance Act, 1938 — Section 39Married Womens Property Act, 1874 — Section 6(1)Succession Act, 1925 — Section 214
High Courts17 Jan 1995Dismissed
Brij Gopal Dwivedi Vs Kendriya Vidyalaya Sangathan and Others
Allahabad High Court · (1995) 01 AHC CK 0047
Constitution of India, 1950 — Article 311(b)
High Courts17 Jan 1995Dismissed
Pradeep Chand Jain Vs XIth Addl. D.J.,Varanasi & Anr.
Allahabad High Court · (1995) 01 AHC CK 0040
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts17 Jan 1995
Raghubir Saran Maheshwari Vs VIth Additional District Judge, Muzaffarnagar and others
Allahabad High Court · AIR 1995 All 349
Arbitration Act, 1940 — Section 13, 21, 30, 40Provincial Small Cause Courts Act, 1887 — Section 15, 25
High Courts17 Jan 1995
Aqeela Kamal Vs Oriental Fire and General Insurance Co. Ltd., Lucknow and another
Allahabad High Court · (1996) ACJ 317 : AIR 1995 All 299
Civil Procedure Code, 1908 (CPC) — Section 32Insurance Act, 1938 — Section 2(13), 30, 38, 39, 39(2)Married Womens Property Act, 1874 — Section 6, 6(1)
High Courts16 Jan 1995Allowed
Lalit Mohan Vs Secretary/General Manager, District Co-operative Bank and Another
Allahabad High Court · (1995) 3 AWC 1537 : (1995) 70 FLR 1098 : (1996) 1 LLJ 33 : (1995) 1 UPLBEC 451
High Courts16 Jan 1995Dismissed
Manmohan Shyam Misra Vs Dy. Inspector General of Police (Karmik) and Others
Allahabad High Court · (1996) AWC 66 Supp
Police Act, 1861 — Section 7Uttar Pradesh Police Regulations, 1948 — Regulation 4, 525
High Courts16 Jan 1995Allowed
Kamta Prasad and Another Vs Jaggan and Co. and Another
Allahabad High Court · (1996) ACJ 57
Motor Vehicles Act, 1988 — Section 140, 217
High Courts16 Jan 1995Allowed
Kampta Prasad and Another Vs Jaggan and Co. and Another
Allahabad High Court · (1995) 2 ACC 199
Motor Vehicles Act, 1939 — Section 92AMotor Vehicles Act, 1988 — Section 140
High Courts16 Jan 1995Disposed Of
Arti Panchpuri Vs Deena Nath
Allahabad High Court · (1995) 01 AHC CK 0076
Penal Code, 1860 (IPC) — Section 498AUttar Pradesh First Offenders Probation Act, 1938 — Section 4
High Courts16 Jan 1995Disposed Of
Jawahar Lal and Others Vs District Magistrate,Kanpur Dehat and Others
Allahabad High Court · (1995) 01 AHC CK 0068
High Courts16 Jan 1995Disposed Of
Jwala Prasad Singh Vs Sub-Divisional Officer,Varanasi and Others
Allahabad High Court · (1995) 01 AHC CK 0065
Uttar Pradesh Collection Amins Services Rules, 1974 — Rule 17A, 18, 5
High Courts16 Jan 1995Dismissed
Ramesh Mohan Panday and Others Vs D.I O S.,Deoria and Others
Allahabad High Court · (1995) 01 AHC CK 0062
Uttar Pradesh Secondary Education Services Commission (First Amendment) Rules, 1992 — Rule 9Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 9
High Courts16 Jan 1995Disposed Of
Virendra Kumar Misra Vs State of U.P.and Another
Allahabad High Court · (1995) 01 AHC CK 0058
Uttar Pradesh District Offices (Collectorate) Clerk Grade Service Rules, 1980 — Rule 17
High Courts16 Jan 1995Disposed Of
Veerendra Singh Vs Collector,Kanpur Dehat and Others
Allahabad High Court · (1995) 01 AHC CK 0051
Uttar Pradesh Collection Amins Services Rules, 1974 — Rule 17A, 18, 5
High Courts16 Jan 1995Partly Allowed
Sajjan Singh Yadav Vs U.P.Secondary Education Services Commission Alld.and Others
Allahabad High Court · (1995) 01 AHC CK 0045
Uttar Pradesh Secondary Education Services Commission (Procedure for Approval of Punishment) Regulations, 1985 — Regulation 5Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 21
High Courts16 Jan 1995Dismissed
Chaman Joshi Vs State of U.P. and Others
Allahabad High Court · (1995) 70 FLR 855 : (1996) 1 LLJ 52 : (1995) 3 UPLBEC 1909
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 4
High Courts16 Jan 1995Allowed
Pawan Kumar Srivastava Vs U.P. State Electricity Board and Others
Allahabad High Court · (1995) 70 FLR 956 : (1996) 1 LLJ 26 : (1995) 1 UPLBEC 414