High Courts02 Feb 1995Allowed
Shyam Bahadur Singh Vs State of U.P.and Others
Allahabad High Court · (1995) 02 AHC CK 0060
Constitution of India, 1950 — Article 14Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972 — Section 5(3)
COURT ARCHIVE
Allahabad High Court judgments, 1995
1,388 judgments · page 63 of 70
High Courts01 Feb 1995Dismissed
Mohan Lai Vs Ist Addl. District Judge and Others
Allahabad High Court · (1995) 02 AHC CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 34, 340Penal Code, 1860 (IPC) — Section 420, 465, 467Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 18
High Courts01 Feb 1995Dismissed
Pearey Mohan and Anr. Vs Ninth A.D.J.Aligarh & Anr.
Allahabad High Court · (1995) 02 AHC CK 0099
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1)(s)
High Courts01 Feb 1995Allowed
Committee of Management,S.D.P.G.College,Muzaffarnagar Vs State of U.P.and Others
Allahabad High Court · (1995) 02 AHC CK 0086
Uttar Pradesh State Universities Act, 1973 — Section 57, 58
High Courts01 Feb 1995Dismissed
Rashtriya Pragatsheel Shiksha Samiti,Meerut Vs U.P.Board of Basic Education and Others
Allahabad High Court · (1995) 02 AHC CK 0085
Uttar Pradesh Basic Education Act, 1972 — Section 4(1), 4(2)(b), 4(l)(2)(b)
High Courts01 Feb 1995Disposed Of
M/s. Narain Agricultural Corporation and others Vs Allahabad Bank
Allahabad High Court · AIR 1995 All 225
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 9, 148Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 420
High Courts01 Feb 1995Partly Allowed
Hari Fertilizers Vs IVth A.D.J.,Varanasi and Others
Allahabad High Court · (1995) 02 AHC CK 0067
Payment of Wages Act, 1936 — Section 15(2), 2(vi)(c)
High Courts01 Feb 1995
Dr. Vinod Narain Vs State of U.P. and Others
Allahabad High Court · (1996) CriLJ 1309 : (1996) 2 RCR(Criminal) 439
Constitution of India, 1950 — Article 14, 141, 142, 19, 21Criminal Procedure (Amendment) Act, 1955 — Section 94, 95, 96Criminal Procedure Code, 1973 (CrPC) — Section 137, 137(1), 154, 157, 161
High Courts01 Feb 1995Allowed
Meena Misra and Another Vs First Additional District Judge and Others
Allahabad High Court · (1995) ACJ 1053
Motor Vehicles Act, 1988 — Section 95
High Courts01 Feb 1995
Meena Mishra and Another Vs Ist Addl. District Judge and Others
Allahabad High Court · (1995) 2 ACC 237 : (1995) 2 CivCC 132
Motor Vehicles Act, 1988 — Section 95(2)(b)
High Courts31 Jan 1995Partly Allowed
Roop Ram and Others Vs State of U.P.
Allahabad High Court · (1995) CriLJ 3499
Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323
High Courts31 Jan 1995Dismissed
Committee of Management,Jawahsr Lal Krishak inter College Deoria and Another Vs Dy.Director of Education,Gorakhpur and Others
Allahabad High Court · (1995) 01 AHC CK 0090
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts31 Jan 1995Dismissed
Gobardhan Vs Dy,Director of Consolidation,Jaunpur and Others
Allahabad High Court · (1995) 01 AHC CK 0082
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(1)(b)(ii)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts31 Jan 1995Dismissed
Dunna Vs State of U.P.and others
Allahabad High Court · (1995) 01 AHC CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 433AUttar Pradesh Prisoners Release on Probation Act, 1938 — Section 2
High Courts31 Jan 1995Dismissed
Surendra Narain Singh Vs Dy.Inspector General of Police,Gorakhpur and Others
Allahabad High Court · (1995) 01 AHC CK 0064
High Courts31 Jan 1995Allowed
Bharat Bajaj Vs State of U.P.and Others
Allahabad High Court · (1995) 01 AHC CK 0063
High Courts31 Jan 1995Allowed
Sanjay Sharma Vs Director General/Director Medical Education,U.P.Alld.
Allahabad High Court · (1995) 01 AHC CK 0046
High Courts31 Jan 1995
Kishori Devi Vs Rajeshwari Devi and Others
Allahabad High Court · (1995) 01 AHC CK 0029
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 48Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 170
High Courts27 Jan 1995Disposed Of
Mewa Lal and Anther Vs Joint D.C.,Varanasi and Others
Allahabad High Court · (1995) 01 AHC CK 0089
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts27 Jan 1995Allowed
Jag Pal Singh Vs Dy.Director of Edu.,Meerut and Others
Allahabad High Court · (1995) 01 AHC CK 0034