High Courts24 Nov 1994Partly Allowed
United India Insurance Co. Ltd. Vs Kamlesh Singh and Others
Allahabad High Court · (1995) 1 ACC 190 : (1995) ACJ 657 : (1995) 82 CompCas 683
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Allahabad High Court judgments, 1994
1,013 judgments · page 7 of 51
High Courts24 Nov 1994Dismissed
Mewalal Vs Zila Panchayat,Sonbhadra through its Chairman and Others
Allahabad High Court · (1994) 11 AHC CK 0038
High Courts24 Nov 1994Dismissed
Hari Kishan Maheshwari Vs Rajendra Kumar & Ors.
Allahabad High Court · (1994) 11 AHC CK 0031
Provincial Small Cause Courts Act, 1887 — Section 15Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 7
High Courts24 Nov 1994Dismissed
Deena Nath and Anr. Vs Spl./Addl. D.J.,Mirzapur & Ors.
Allahabad High Court · (1994) 11 AHC CK 0030
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 25
High Courts23 Nov 1994Dismissed
National Insurance Co. Ltd., Gorakhpur Vs Jangali Prasad Singh and others
Allahabad High Court · (1995) 1 ACC 215 : AIR 1995 All 409
Motor Vehicles Act, 1939 — Section 110B
High Courts23 Nov 1994Dismissed
Kailash Prasad Jaiswal Vs Nagar Palika,Mahrajganj
Allahabad High Court · (1994) 11 AHC CK 0077
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Nov 1994Allowed
Matsya Jivi Sahkari Samiti Ltd. Vs State of U.P.through Secretary Panehayati Raj Secretariat,Lucknow and Others
Allahabad High Court · (1994) 11 AHC CK 0060
High Courts23 Nov 1994Allowed
V.K.Tiwari Vs State of U.P.and Others
Allahabad High Court · (1994) 11 AHC CK 0057
High Courts23 Nov 1994Disposed Of
Baboo Ram Gupta and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (1994) 11 AHC CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 307, 323, 392, 437, 439
High Courts23 Nov 1994Allowed
National Insurance Co. Ltd. Vs Rameshwar and Others
Allahabad High Court · (1995) ACJ 1114
Motor Vehicles Act, 1939 — Section 110D
High Courts22 Nov 1994Allowed
Mahboob Hasan and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (1994) 11 AHC CK 0097
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116
High Courts22 Nov 1994Allowed
Jagannath Bhatia Vs A.D.J.,Bareilly & Ors.
Allahabad High Court · (1994) 11 AHC CK 0081
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(d)
High Courts22 Nov 1994Dismissed
Tasaur Ansari Vs Union of India
Allahabad High Court · (1994) 11 AHC CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 42
High Courts22 Nov 1994Dismissed
Dwarika Das Shastri Vs Chancellor of Sampurnand Sanskrit University,Lucknow and Others
Allahabad High Court · (1994) 11 AHC CK 0045
Constitution of India, 1950 — Article 226
High Courts22 Nov 1994Disposed Of
Board of Directors,Allahabad Agricultural Institute and Another Vs Vice-Chancellor,University of Allahabad and Others
Allahabad High Court · (1994) 11 AHC CK 0036
High Courts22 Nov 1994Dismissed
Chitra Agrawal Vs Jagdish Saran Goal & Ors.
Allahabad High Court · (1994) 11 AHC CK 0026
Civil Procedure Code, 1908 (CPC) — Order 31 Rule 3
High Courts22 Nov 1994Dismissed
Ajai Rai Vs State of U.P. and Others
Allahabad High Court · (1995) CriLJ 2801
Criminal Procedure Code, 1973 (CrPC) — Section 221, 300, 300(1), 300(2), 300(4)Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3(1), 5, 7, 8
High Courts21 Nov 1994Dismissed
Metitec India Limited Vs State of U.P. and Others
Allahabad High Court · (1995) 70 FLR 624 : (1996) 1 LLJ 23 : (1995) 1 UPLBEC 305
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3, 3A, 4K, 6(T), 6S
High Courts21 Nov 1994Allowed
Rajeay Bharti Vs District Magistrate,Agra & Ors.
Allahabad High Court · (1994) 11 AHC CK 0048
National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1994Allowed
High Court of Judicature at Allahabad Vs Mohd.Hashim Siddiqui and Others
Allahabad High Court · (1994) 11 AHC CK 0044
Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 — Rule 10