High Courts30 Nov 1994Allowed
Mithlesh Vs Punjab National Bank
Allahabad High Court · (1994) 11 AHC CK 0099
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 11, Order 5 Rule 15, Order 9 Rule 13
COURT ARCHIVE
Allahabad High Court judgments, 1994
1,013 judgments · page 6 of 51
High Courts30 Nov 1994Allowed
Subhash Chand Dua Vs Sardar Mohan Singh & Anr.
Allahabad High Court · (1994) 11 AHC CK 0027
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 115Limitation Act, 1963 — Section 3Specific Relief Act, 1963 — Section 16(1)(c)
High Courts29 Nov 1994Dismissed
Pyare (in Jail) Vs State of U.P.
Allahabad High Court · (1995) CriLJ 2343
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 148, 149, 169, 307, 323
High Courts29 Nov 1994Disposed Of
Ali Sher alias Sher Ali Vs Hushmat and Others
Allahabad High Court · (1994) 11 AHC CK 0086
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts29 Nov 1994Allowed
Inder Shankar Vs State of U.P.and Others
Allahabad High Court · (1994) 11 AHC CK 0076
Constitution of India, 1950 — Article 16(4)
High Courts29 Nov 1994Allowed
Inder Shanker Vs State of U.P.and others
Allahabad High Court · (1994) 11 AHC CK 0016
Constitution of India, 1950 — Article 142
High Courts29 Nov 1994
Capital Paper Mills (P) Ltd. Vs Asstt. Collector of Central Excise
Allahabad High Court · (1995) 79 ELT 364
High Courts29 Nov 1994Dismissed
Kamal Vs State
Allahabad High Court · (1994) 11 AHC CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 200, 204
High Courts28 Nov 1994Dismissed
Begnis Lionel Vs State of U.P.
Allahabad High Court · (1994) 11 AHC CK 0040
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii), 50
High Courts25 Nov 1994Dismissed
Ram Asrey Vs The State of Uttar Pradesh
Allahabad High Court · (1995) 1 DMC 484
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts25 Nov 1994Allowed
Ashok Kumar Singh Vs State of U P.and others
Allahabad High Court · (1994) 11 AHC CK 0073
Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and other Backward Classes) Act, 1994 — Section 15(i), 7
High Courts25 Nov 1994Partly Allowed
Dinash Kumar Mor and Ors. Vs Lalita Mor & Anr.
Allahabad High Court · (1994) 11 AHC CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 181(4), 482Penal Code, 1860 (IPC) — Section 406
High Courts25 Nov 1994Disposed Of
Dev Prakash Agarwal Vs Spl.Judge,(E.C.Act),Aligarh & Ors.
Allahabad High Court · (1994) 11 AHC CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 471
High Courts24 Nov 1994Dismissed
Kalka Vs Family Court Jhansi and Others
Allahabad High Court · (1995) 1 DMC 346
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts24 Nov 1994Dismissed
Sri Kalka Vs Family Court and Others
Allahabad High Court · (1995) 2 DMC 100
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts24 Nov 1994Allowed
Ambika Prasad Chaubey and Others Vs State of U.P.
Allahabad High Court · (1996) CriLJ 356
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 157, 313Official Languages Act, 1963 — Section 7Penal Code, 1860 (IPC) — Section 302, 307, 34, 379, 411
High Courts24 Nov 1994Dismissed
Gulab Khatik Vs State of U.P.
Allahabad High Court · (1994) 11 AHC CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 167, 209(b), 309(2)
High Courts24 Nov 1994Dismissed
Sirajuddin Ansari Vs Bilqees Khatoon
Allahabad High Court · (1994) 11 AHC CK 0079
Family Courts Act, 1984 — Section 19
High Courts24 Nov 1994Dismissed
Laxman Vs Handal
Allahabad High Court · (1994) 11 AHC CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts24 Nov 1994Allowed
Rajpal Singh Vs State of U.P.
Allahabad High Court · (1994) 11 AHC CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 209