High Courts03 Aug 1994Partly Allowed
Harendra Kumar Sharma Vs Sita Ram and Others
Allahabad High Court · (1995) 1 ACC 114
Motor Vehicles Act, 1939 — Section 95(2)(a)
COURT ARCHIVE
Allahabad High Court judgments, 1994
1,013 judgments · page 25 of 51
High Courts03 Aug 1994Partly Allowed
Madhya Pradesh State Road Trans. Corpn. Vs Audesh Kumari and Others
Allahabad High Court · (1995) 1 ACC 123 : (1996) ACJ 4
Motor Vehicles Act, 1939 — Section 110B
High Courts03 Aug 1994Dismissed
Lokendra Vs State of U.P.& Anr
Allahabad High Court · (1994) 08 AHC CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 309
High Courts03 Aug 1994Dismissed
Smt. Pushpa Agarwal Vs Regional Inspectress of Girls Schools and Another
Allahabad High Court · (1995) 70 FLR 20 : (1995) 2 LLJ 264 : (1995) 1 UPLBEC 154 : (1995) 1 UPLBEC 102
Industrial Disputes Act, 1947 — Section 2Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 6
High Courts03 Aug 1994Dismissed
Shyam Lal Vs Union of India (UOI)
Allahabad High Court · (1994) 74 ELT 231
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts03 Aug 1994Dismissed
Abdul Hanif Vs Smt. Banno Khatoon and Another
Allahabad High Court · (1996) AWC 341 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 125, 128Family Courts Act, 1984 — Section 18, 18(2), 7, 7(2), 8
High Courts02 Aug 1994Disposed Of
Shashi Kant Vs 12th A.D.J. and Others
Allahabad High Court · (1994) 18 ACR 658
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1), 397(2)
High Courts01 Aug 1994Partly Allowed
Ram Janam and Others Vs State
Allahabad High Court · (1994) 18 ACR 655
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts01 Aug 1994Disposed Of
Sri Krishna Vs Prescribed Authority and Others
Allahabad High Court · (1995) 70 FLR 53 : (1995) 1 LLJ 1060 : (1995) 1 UPLBEC 227
Industrial Disputes Act, 1947 — Section 2Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(1)
High Courts01 Aug 1994Allowed
Lakhan Singh Vs State Bank of India and another
Allahabad High Court · AIR 1995 All 4
Constitution of India, 1950 — Article 226
High Courts01 Aug 1994Dismissed
Kumari Poonam and another Vs Phool Chand and others
Allahabad High Court · (1994) ACJ 1254 : AIR 1995 All 5
Consumer Protection Act, 1986 — Section 13Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 140, 165(1), 166, 166(3), 173
High Courts01 Aug 1994Dismissed
Maruti Foam (P) Ltd. Vs CEGAT
Allahabad High Court · (1994) 74 ELT 813
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226
High Courts29 Jul 1994Allowed
G.S.Asthana Vs U.P.Textile Corporation Ltd.,Kanpur and Another
Allahabad High Court · (1994) 07 AHC CK 0035
Fundamental Bye Laws, 1978 — Rule 3Recruitment and Promotion Bye Laws, 1978 — Rule 17
High Courts29 Jul 1994Dismissed
Commissioner of Income Tax Vs Ram Agarwal (HUF)
Allahabad High Court · (1995) 211 ITR 116
Income Tax Act, 1961 — Section 254, 256
High Courts29 Jul 1994
Kaljeet Kaur Vs Gopal Singh
Allahabad High Court · (1994) 2 DMC 578
Constitution of India, 1950 — Article 226
High Courts29 Jul 1994Allowed
Smt. Sarla Behere Vs State of Uttar Pradesh and Others
Allahabad High Court · (1996) AWC 27 Supp
Allahabad High Court Rules, 1952 — Rule 7Uttar Pradesh Intermediate Education Act, 1921 — Section 16E(10)
High Courts28 Jul 1994Dismissed
Basoo Vs State of U.P.
Allahabad High Court · (1996) AWC 340 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts28 Jul 1994Dismissed
Commissioner of Income Tax Vs Gopal Rice Mills
Allahabad High Court · (1995) 128 CTR 44 : (1995) 211 ITR 492 : (1994) 77 TAXMAN 581
Income Tax Act, 1961 — Section 256
High Courts27 Jul 1994Dismissed
State of U.P. Vs Ram Chandra and Others
Allahabad High Court · (1994) 18 ACR 651
Penal Code, 1860 (IPC) — Section 302, 34, 504
High Courts27 Jul 1994Dismissed
Mohd. Sajid Khan Vs Smt. Noor Zahan
Allahabad High Court · (1994) 18 ACR 608