Uttar Pradesh Intermediate Education Act, 1921 — Chapter 2 Regulation 6Uttar Pradesh Secondary Education Services Commission and Selection Boards Rules, 1983 — Rule 9

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High Courts06 Oct 1994Allowed

Krishna Kumar Singh Vs D.I.O.S.,Deoria and Another

Allahabad High Court · (1994) 10 AHC CK 0035

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High Courts06 Oct 1994Dismissed

Bhagwan Vats Vs Chancellor, Avadh University, Lucknow and others

Allahabad High Court · (1994) 10 AHC CK 0021

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High Courts06 Oct 1994Dismissed

Mahesh Babu Saxena Vs Addl. Chief Judicial Magistrate and Others

Allahabad High Court · (1996) 2 DMC 559

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397Hindu Marriage Act, 1955 — Section 24

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High Courts06 Oct 1994Disposed Of

Raghunandan and Others Vs Dy.Director of Consolidation,Azamgarh,Others

Allahabad High Court · (1994) 10 AHC CK 0017

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts06 Oct 1994Allowed

Babu Lal and Others Vs State of U.P.

Allahabad High Court · (1995) CriLJ 1188

Penal Code, 1860 (IPC) — Section 302

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High Courts05 Oct 1994Dismissed

Laiq Singh Yadav Vs The Deputy Director of Education (Secondary)-I and Others

Allahabad High Court · (1994) 3 AWC 1645

Uttar Pradesh Intermediate Education Act, 1921 — Section 16, 16E, 16E(8), 16E(9), 6B

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High Courts05 Oct 1994Dismissed

Akhil Kumar and Others Vs Board of Revenue,Lucknow and Others

Allahabad High Court · (1994) 10 AHC CK 0076

Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

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High Courts05 Oct 1994Dismissed

Akhil Kumar and Others Vs Board of Revenue and Others

Allahabad High Court · (1994) 10 AHC CK 0074

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176, 229B

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High Courts05 Oct 1994Dismissed

Ratan Lal Vs First Addl. D.J.,Rampur & Ors.

Allahabad High Court · (1994) 10 AHC CK 0071

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 114Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)

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High Courts05 Oct 1994Disposed Of

M.Srivas Vs State of U.P.and Others

Allahabad High Court · (1994) 10 AHC CK 0033

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High Courts05 Oct 1994Dismissed

Abid Ali and Others Vs State of U.P.and Others

Allahabad High Court · (1994) 10 AHC CK 0032

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High Courts05 Oct 1994Disposed Of

Smt. Rukmini Jaiswal Vs Sri Balhans Jayaswal and others

Allahabad High Court · AIR 1995 All 319

Benami Transactions (Prohibition) Act, 1988 — Section 4(3)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts05 Oct 1994Dismissed