High Courts19 Oct 1994Dismissed

Hira Lal Vs Mast Ram and Others

Allahabad High Court · (1994) 3 AWC 1760

Specific Relief Act, 1963 — Section 34Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(5), 18, 37