Mata Prasad Vs State of U.P.& Anr.
Allahabad High Court · (1993) 11 AHC CK 0040
COURT ARCHIVE
804 judgments · page 5 of 41
Allahabad High Court · (1993) 11 AHC CK 0040
Allahabad High Court · (1993) 11 AHC CK 0034
Allahabad High Court · (1994) 117 CTR 162 : (1994) 209 ITR 552
Allahabad High Court · (1994) 1 AWC 339
Allahabad High Court · (1994) 18 ACR 57
Allahabad High Court · (1994) 1 AWC 341
Allahabad High Court · (1993) 11 AHC CK 0020
Allahabad High Court · (1993) AWC 1836 : (1994) 68 FLR 774 : (1994) 2 LLJ 455
Allahabad High Court · (1994) CriLJ 3623
Allahabad High Court · (1994) 1 AWC 110 : (1994) 1 UPLBEC 272
Allahabad High Court · (1994) 1 AWC 219
Allahabad High Court · (1994) CriLJ 2898
Allahabad High Court · (1994) 209 ITR 658
Allahabad High Court · (1993) 11 AHC CK 0014
Allahabad High Court · (1993) 17 ACR 731
Allahabad High Court · (1994) 209 ITR 642
Allahabad High Court · (1993) 11 AHC CK 0041
Allahabad High Court · (1993) 11 AHC CK 0038
Allahabad High Court · (1995) 123 CTR 391 : (1994) 209 ITR 520 : (1994) 73 TAXMAN 673
Allahabad High Court · (1993) 11 AHC CK 0031