High Courts02 Dec 1993Allowed
Ram Sukh Vs Gaya Din and another
Allahabad High Court · (1993) 12 AHC CK 0026
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Allahabad High Court judgments, 1993
804 judgments · page 3 of 41
High Courts02 Dec 1993Dismissed
Awadhesh Pratap Singh Abdul Rehman and Brothers Vs Commissioner of Income Tax
Allahabad High Court · (1994) 119 CTR 1 : (1994) 210 ITR 406 : (1994) 76 TAXMAN 106
Income Tax Act, 1961 — Section 145, 256
High Courts02 Dec 1993
Navdecp Agarwal and Another Vs Union of India and Others
Allahabad High Court · (1994) 1 AWC 133
Constitution of India, 1950 — Article 19(1)(g), 226Drugs and Cosmetics Rules, 1945 — Rule 16(15)Pharmacy Act, 1948 — Section 42
High Courts02 Dec 1993Allowed
Gangeshwar Ltd. Vs Union of India (UOI)
Allahabad High Court · (1995) 76 ELT 515
Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 11B
High Courts01 Dec 1993Dismissed
Vishwa Mohini Devi and others Vs Varendra Kumar Gupta and others
Allahabad High Court · (1993) 12 AHC CK 0019
Civil Procedure Code, 1908 (CPC) — Section 91General clauses Act, 1897 — Section 3(48)Penal Code, 1860 (IPC) — Section 268
High Courts30 Nov 1993Allowed
Ramakant Misra Vs State of U.P.and Others
Allahabad High Court · (1993) 11 AHC CK 0030
High Courts30 Nov 1993Allowed
Commissioner of Income Tax Vs Smt. Shakuntala Bundela and Others
Allahabad High Court · (1994) 210 ITR 381
Income Tax Act, 1961 — Section 154, 256
High Courts29 Nov 1993Allowed
State Of U.P. Vs Harish Chandra and Co., New delhl
Allahabad High Court · (1993) 11 AHC CK 0009
Arbitration Act, 1940 — Section 29, 30
High Courts26 Nov 1993Allowed
Harsaran Lal Sharma Vs State of U.P.
Allahabad High Court · (1994) 18 ACR 83
Criminal Procedure Code, 1973 (CrPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts26 Nov 1993Allowed
Commissioner of Income Tax Vs Sarvodaya Furnishers and Electricals Pvt. Ltd.
Allahabad High Court · (1994) 210 ITR 255
Income Tax Act, 1961 — Section 256, 68
High Courts26 Nov 1993Partly Allowed
Committee of Management, Janta Inter College, Puraini Parsia and others Vs Regional Deputy Director of Education, VIIth Region, Gorakhpur and others
Allahabad High Court · AIR 1994 All 259
Constitution of India, 1950 — Article 226Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 5(1)Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(5), 16A(7)
High Courts26 Nov 1993Allowed
Mannoo Lal Yadav and Another Vs State of U.P.
Allahabad High Court · (1994) 1 AWC 629
Criminal Procedure Code, 1973 (CrPC) — Section 226, 227, 228, 399, 401Penal Code, 1860 (IPC) — Section 223, 307, 308, 34, 348
High Courts25 Nov 1993Dismissed
Iqbal Husain and Another Vs R.A. Finance (Reg.) and Others
Allahabad High Court · (1993) 3 AWC 1811
Civil Procedure Code, 1908 (CPC) — Section 115, 24, 24(1)
High Courts24 Nov 1993Disposed Of
Hashmatullah Vs U.P.S.R.T.C.
Allahabad High Court · (1993) 11 AHC CK 0032
Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 67(1)
High Courts24 Nov 1993Disposed Of
K.K.Gautam Vs State Bank of India And Another
Allahabad High Court · (1993) 11 AHC CK 0029
Constitution of India, 1950 — Article 14, 16, 226
High Courts23 Nov 1993Partly Allowed
Radhey Shyam Vs Additional Commissioner (Judicial) 1st and Others
Allahabad High Court · (1994) 1 AWC 247
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts23 Nov 1993Dismissed
Commissioner of Income Tax Vs Agrawal Refrigeration
Allahabad High Court · (1994) 117 CTR 136 : (1994) 210 ITR 215
Income Tax Act, 1961 — Section 185, 256
High Courts23 Nov 1993Allowed
Vijai Shanker alias Vijai and Ors. Vs State of U.P.
Allahabad High Court · (1993) 11 AHC CK 0045
Penal Code, 1860 (IPC) — Section 149, 302
High Courts23 Nov 1993Dismissed
Hari Shanker Vs State of U.P.
Allahabad High Court · (1993) 11 AHC CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)
High Courts23 Nov 1993Dismissed
Santosh Kumar and another Vs State of U.P.and others
Allahabad High Court · (1993) 11 AHC CK 0021