High Courts08 Feb 1988Dismissed
Dinesh Chandra Saxena Vs State of Uttar Pradesh and Others
Allahabad High Court · (1988) 1 AWC 584
COURT ARCHIVE
Allahabad High Court judgments, 1988
732 judgments · page 34 of 37
High Courts08 Feb 1988
Ravi Shanker Vs Ravel Singh
Allahabad High Court · (1988) 12 ACR 242
Penal Code, 1860 (IPC) — Section 441, 448, 506
High Courts07 Feb 1988Allowed
Siri Ram urf Siri Vs State of U.P. and Another
Allahabad High Court · (1988) 12 ACR 262
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts07 Feb 1988Allowed
Sir Ram urf Siri Vs State of U.P. and Another
Allahabad High Court · (1988) 1 AWC 663
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Feb 1988Dismissed
Atma Ram Sharma Vs District Judge and Another
Allahabad High Court · (1988) 1 AWC 671
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 7 Rule 17, Order 7 Rule 18Constitution of India, 1950 — Article 226
High Courts05 Feb 1988Dismissed
U.P. State Road Transport Corporation Vs Triveni Lal Kusharwani
Allahabad High Court · (1988) 2 ACC 169 : (1989) ACJ 287
Motor Vehicles Act, 1988 — Section 110A
High Courts05 Feb 1988Disposed Off
Commissioner of Income Tax Vs Bansal Tel Bhandar
Allahabad High Court · (1988) 69 CTR 207 : (1988) 172 ITR 334 : (1988) 37 TAXMAN 148
Income Tax Act, 1961 — Section 185, 187
High Courts05 Feb 1988Disposed Of
Ram Kumar Singh and Anr. Vs State of U.P.
Allahabad High Court · (1988) 02 AHC CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482
High Courts05 Feb 1988
Mewaram Vs State of U.P
Allahabad High Court · (1988) CriLJ 1215
Penal Code, 1860 (IPC) — Section 392, 397, 411Penal Code, 1860 (IPC) — Section 392, 397, 411Penal Code, 1860 (IPC) — Section 392, 397, 411
High Courts04 Feb 1988Dismissed
Rama Shanker Singh Vs State of U.P.
Allahabad High Court · (1988) 1 AWC 582
Criminal Procedure Code, 1973 (CrPC) — Section 399, 401, 439, 482
High Courts04 Feb 1988Dismissed
Shri Khursheed Ahmad Vs Commissioner of Sales Tax
Allahabad High Court · (1990) 76 STC 256
Uttar Pradesh Sales Tax Act, 1948 — Section 21, 7(3)
High Courts04 Feb 1988
Commissioner of Wealth-tax Vs Dinesh Prakash
Allahabad High Court · (1988) 69 CTR 211 : (1988) 173 ITR 520 : (1988) 37 TAXMAN 132
Wealth Tax Act, 1957 — Section 5(1)
High Courts04 Feb 1988
Gaura Devi Vs Sardar Kundan Singh and Others
Allahabad High Court · (1988) 1 ACC 429 : (1988) ACJ 970
Penal Code, 1860 (IPC) — Section 304A
High Courts04 Feb 1988Dismissed
Prabhat Sharma and Another Vs Hari Shankar Srivastava and Others
Allahabad High Court · (1988) 2 AWC 753
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 14, Order 32 Rule 15, 115, 18Evidence Act, 1872 — Section 45Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Feb 1988Dismissed
Shyam Swarup Dubey and Another Vs District Assistant Registrar, Co-operative Societies and Another
Allahabad High Court · (1988) 1 AWC 546
Uttar Pradesh Co-operative Societies Act, 1965 — Section 24(4), 29, 29(4), 3(2)Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 453
High Courts03 Feb 1988Allowed
Manoj Kumar Vs State of U.P., Through Secretary, Medical & Health Department, Civil Secretariat, Lucknow and others
Allahabad High Court · (1988) 02 AHC CK 0055
High Courts02 Feb 1988Allowed
Jai Pal Singh and Another Vs State of Uttar Pradesh
Allahabad High Court · (1988) 1 AWC 501
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 307
High Courts02 Feb 1988Dismissed
Diwakar Singh Sikarwar Vs New India Assurance Company Ltd. & others
Allahabad High Court · (1988) 02 AHC CK 0056
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 23General Insurance Business (Nationalisation) Act, 1972 — Section 39(2)
High Courts02 Feb 1988Allowed
Onkar Singh Vs District Assistant Registrar & Others
Allahabad High Court · (1988) 02 AHC CK 0054
High Courts02 Feb 1988Dismissed
Puttu Lal and Anr. Vs State
Allahabad High Court · (1988) 02 AHC CK 0049
Penal Code, 1860 (IPC) — Section 302, 34