High Courts16 Jan 1987
Udai Bhan Singh Chauhan Vs Union of India (UOI) and Others
Allahabad High Court · (1987) 1 AWC 369
Administrative Tribunals Act, 1985 — Section 14(1), 28, 29(1)Constitution of India, 1950 — Article 226, 227, 323A
COURT ARCHIVE
Allahabad High Court judgments, 1987
709 judgments · page 35 of 36
High Courts13 Jan 1987Allowed
Smt. Nirmala Dixit Vs State of U.P. and Others
Allahabad High Court · AIR 1988 All 4 : (1987) 2 AWC 1043
Constitution of India, 1950 — Article 226
High Courts13 Jan 1987
Hanuman Yadav and Others Vs Dinesh Chandra Rai
Allahabad High Court · (1987) 1 ACC 491
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts12 Jan 1987Dismissed
Smt. Sita Devi Vs Kanpur Jal Sansthan and Others
Allahabad High Court · (1987) 1 AWC 649
Companies Act, 1913 — Section 186Constitution of India, 1950 — Article 226Limitation Act, 1908 — Article 181, 28, 3, 7
High Courts12 Jan 1987Disposed Of
Phulena Tewari and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (1987) 1 AWC 592
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Succession Act, 1925 — Section 306
High Courts12 Jan 1987Dismissed
Kisan Sahkari Chini Mills Ltd., Sheikhupur, Budaun Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1987 All 298
Water (Prevention and Control of Pollution) Cess Act, 1977 — Section 3, 6
High Courts12 Jan 1987
Krishna Kumar Vs State of U.P.
Allahabad High Court · (1987) 11 ACR 325
Penal Code, 1860 (IPC) — Section 100, 302, 304
High Courts12 Jan 1987
Ravindra and Company Vs Union of India (UOI) and Others
Allahabad High Court · (1987) 13 ECC 191 : (1987) 13 ECR 510 : (1988) 33 ELT 296
High Courts12 Jan 1987
Lilawati and Others Vs Rukhmani Devi and Others
Allahabad High Court · (1987) 2 ACC 127 : (1987) ACJ 1102
High Courts12 Jan 1987
Committee of Management of Budha Vidyapith Degree College and Another Vs Vice-Chancellor, Gorakhpur University and Another
Allahabad High Court · (1987) 1 AWC 634
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 35, 35(2)
High Courts09 Jan 1987Allowed
Apex Traders Vs Commissioner of Sales Tax
Allahabad High Court · (1988) 69 STC 261
Central Excises and Salt Act, 1944 — Section 11, 5, 6
High Courts09 Jan 1987Allowed
Banarasi Das Chatar Sain Vs Commissioner of Sales Tax
Allahabad High Court · (1987) 11 ECR 509
High Courts09 Jan 1987Dismissed
Bharat Heavy Electricals Limited Vs Sales Tax Officer and Others
Allahabad High Court · (1987) 66 STC 103
COMPANIES ACT, 1956 — Section 617Constitution of India, 1950 — Article 226
High Courts08 Jan 1987Dismissed
Mohammad Mustafa Vs State of U.P.
Allahabad High Court · (1987) 11 ACR 175
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 41(1), 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 406, 407, 409, 415, 417
High Courts08 Jan 1987Dismissed
Commissioner of Sales Tax Vs Premier Precision Tools Manufacturers Ltd.
Allahabad High Court · (1988) 68 STC 151
Uttar Pradesh Sales Tax Act, 1948 — Section 22
High Courts08 Jan 1987Disposed Off
Satya Prakash Vs Union of India (UOI) and Others
Allahabad High Court · (1987) 12 ECC 112 : (1987) 13 ECR 443 : (1987) 32 ELT 666
Constitution of India, 1950 — Article 226
High Courts08 Jan 1987Dismissed
Mst. Zulekha Bibi Vs Mst. Sabira Bibi and Others
Allahabad High Court · (1987) 1 AWC 504
High Courts08 Jan 1987
Kesar Enterprises Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (1988) 33 ELT 289
Central Excise Rules, 1944 — Rule 10A
High Courts08 Jan 1987
Ram Iqbal alias Loha Chaudhary and Others Vs State of U.P.
Allahabad High Court · (1987) 11 ACR 655
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts08 Jan 1987
Puttan Singh Vs State of U.P. and Another
Allahabad High Court · (1987) 11 ACR 196
Constitution of India, 1950 — Article 134, 136, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 159, 161Essential Commodities Act, 1955 — Section 3, 7