COURT ARCHIVE

Allahabad High Court judgments, 1987

709 judgments · page 34 of 36

High Courts28 Jan 1987Dismissed

U.P. State Road Transport Corporation and Another Vs Vidyawati and Others

Allahabad High Court · (1988) 1 ACC 338 : (1987) ACJ 1008 : (1987) 1 AWC 667

Motor Vehicles Act, 1988 — Section 110AMotor Vehicles Act, 1988 — Section 110AMotor Vehicles Act, 1988 — Section 110A

High Courts28 Jan 1987Allowed

Nandey Vs The Board of Revenue and Others

Allahabad High Court · (1987) 1 AWC 438 : (1987) RD 111

Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 3(14)

High Courts28 Jan 1987Dismissed

U.P. State Road Transport Corporation Vs Dewarti and Others

Allahabad High Court · (1987) 1 ACC 433

High Courts28 Jan 1987

The Oriental Fire and General Insurance Company and Others Vs Sudha Rani and Others

Allahabad High Court · (1988) 1 ACC 127

Motor Vehicles Act, 1988 — Section 110AMotor Vehicles Act, 1988 — Section 110AMotor Vehicles Act, 1988 — Section 110A

High Courts27 Jan 1987Allowed

Savitri and Others Vs Surendra Mohan Mohana

Allahabad High Court · (1987) 01 AHC CK 0030

Evidence Act, 1872 — Section 101, 104Transfer of Property Act, 1882 — Section 55(2)

High Courts23 Jan 1987Disposed Of

Bindeshwari Prasad Vs Union of India (UOI) and Others

Allahabad High Court · (1987) 13 ECC 233 : (1989) 22 ECR 548 : (1987) 31 ELT 686

High Courts23 Jan 1987Dismissed

Pawan Singh and Others Vs District Judge and Another

Allahabad High Court · (1987) 1 AWC 604

Subordinate Civil Courts Ministerial Establishment Rules, 1947 — Rule 10, 11, 12, 14, 14(3)

High Courts23 Jan 1987Allowed

Union of India Vs State of U.P. & Another

Allahabad High Court · (1987) 01 AHC CK 0028

Civil Procedure Code, 1908 (CPC) — Section 100, 11, 80

High Courts22 Jan 1987Dismissed

Kadam Singh Vs Santosh Kuamr and Others

Allahabad High Court · (1987) 1 AWC 393

Transfer of Property Act, 1882 — Section 53

High Courts22 Jan 1987Dismissed

Satyadeo Pandey and Others Vs State of U.P. and Another

Allahabad High Court · (1987) 11 ACR 223

Criminal Procedure Code, 1973 (CrPC) — Section 161, 202, 202(2), 204, 208Penal Code, 1860 (IPC) — Section 147, 148, 323, 429, 436

High Courts22 Jan 1987Allowed

Lalji Misra Vs State of U.P. & others

Allahabad High Court · (1987) 01 AHC CK 0029

High Courts22 Jan 1987

Additional Commissioner of Income Tax Vs Hasmat Rai Raj Pal

Allahabad High Court · (1987) 61 CTR 256 : (1987) 32 TAXMAN 72

Income Tax Act, 1961 — Section 147, 297(2)

High Courts22 Jan 1987

Kedar Nath Tewari Vs State of U.P.

Allahabad High Court · (1987) 11 ACR 289

Criminal Procedure Code, 1973 (CrPC) — Section 436, 436(1)Penal Code, 1860 (IPC) — Section 323, 342, 504

High Courts22 Jan 1987

Rammoo Mal and Sons Vs Commissioner, Sales Tax

Allahabad High Court · (1987) 66 STC 41

High Courts21 Jan 1987Disposed Of

Mohan Lal Maurya Vs Committee of Management, Gautam Budh Junior High School and Others

Allahabad High Court · (1987) 1 AWC 448

Uttar Pradesh Basic Shiksha Karmachari Varg Rules, 1973 — Rule 5Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 15, 16

High Courts21 Jan 1987Dismissed

Raj Mohan Krishna Vs Durgesh Kumar Srivastava and Another

Allahabad High Court · (1987) 01 AHC CK 0050

Industrial Disputes Act, 1947 — Section 7(1)Uttar Pradesh General Clauses Act, 1904 — Section 15, 5, 6Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 21, 3

High Courts21 Jan 1987Allowed

The Manager, United Commercial Bank Vs Ravi Prakash Srivastava

Allahabad High Court · (1987) 1 AWC 528

Criminal Law (Amendment) Act, 1952 — Section 7(3)Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 161, 165, 165A, 409

High Courts20 Jan 1987Disposed Of

Parwan Vs The U.P. Board of Revenue and Others

Allahabad High Court · (1987) 1 AWC 623 : (1987) RD 139

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 6, 7, 8Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 229B, 341

High Courts19 Jan 1987Dismissed

Satyendra Prasad Jain and Others Vs State of Uttar Pradesh and Others

Allahabad High Court · (1987) 1 AWC 382 : (1988) RD 93

Land Acquisition Act, 1894 — Section 17(1), 17(4), 4, 4(1), 5A

High Courts16 Jan 1987Allowed

Mitter Sain Industries Vs Customs, Excise and Gold (Control) Appellate Tribunal and Another

Allahabad High Court · (1987) 12 ECC 116 : (1987) 32 ELT 667

Central Excise Rules, 1944 — Rule 173QCentral Excises and Salt Act, 1944 — Section 35F