High Courts29 Jan 1985Dismissed
Ram Swaroop Vs Commissioner of Wealth-tax
Allahabad High Court · (1985) AWC 434 : (1985) 156 ITR 677
Wealth Tax Act, 1957 — Section 18(1)
COURT ARCHIVE
Allahabad High Court judgments, 1985
680 judgments · page 32 of 34
High Courts29 Jan 1985Partly Allowed
Hira Singh and Another Vs Budh Singh and Others
Allahabad High Court · AIR 1985 All 259
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 77Specific Relief Act, 1963 — Section 20, 32
High Courts29 Jan 1985
Rakesh Chandra Vs State of U.P.
Allahabad High Court · (1985) ACR 145
Criminal Procedure Code, 1973 (CrPC) — Section 204, 436, 482, 89Penal Code, 1860 (IPC) — Section 147, 323, 395, 396, 397
High Courts28 Jan 1985Dismissed
Smt. Katora Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1985) AWC 447 : (1985) RD 305
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 14(1), 18, 209
High Courts28 Jan 1985Allowed
Neelam Vs Chhedi Lal and Others
Allahabad High Court · (1985) 01 AHC CK 0031
Constitution of India, 1950 — Article 226
High Courts25 Jan 1985Allowed
Ram Dayal and anothe Vs Firm Hanoman Prasad Manohar Lal and others
Allahabad High Court · (1985) 01 AHC CK 0032
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3
High Courts25 Jan 1985Dismissed
Iqbal Ahmad Vs Shaban Ali Khan and Another
Allahabad High Court · (1985) AWC 417
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 491
High Courts24 Jan 1985Dismissed
Ferzand Ali and Another Vs State of U.P.
Allahabad High Court · (1985) CriLJ 1248
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 307, 34, 380
High Courts24 Jan 1985
Farzand Ali and Another Vs State of U.P.
Allahabad High Court · (1986) 10 ACR 467
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 300, 302, 307, 34, 380
High Courts23 Jan 1985Partly Allowed
Bhan Singh and Another Vs State of U.P.
Allahabad High Court · (1985) ACR 167
Criminal Procedure Code, 1973 (CrPC) — Section 313, 391Penal Code, 1860 (IPC) — Section 147, 148, 149, 207, 302Uttar Pradesh Children Act, 1951 — Section 27
High Courts23 Jan 1985Dismissed
COMMISSIONER OF INCOME TAX Vs HABIBULLAH.
Allahabad High Court · (1985) 49 CTR 98 : (1985) 21 TAXMAN 392
Income Tax Act, 1961 — Section 256
High Courts23 Jan 1985Allowed
Bata India Limited Vs Pyare Lal and Co., Meerut City and Others
Allahabad High Court · AIR 1985 All 242
Trade and Merchandise Marks Act, 1958 — Section 106, 26
High Courts23 Jan 1985Dismissed
Commissioner of Income Tax Vs Cawnpore Club Ltd.
Allahabad High Court · (1990) 183 ITR 618
Income Tax Act, 1961 — Section 256(2)
High Courts23 Jan 1985Dismissed
Nirbhay Narain Singh Vs State of U.P.and Others
Allahabad High Court · (1985) 01 AHC CK 0027
Uttar Pradesh (Temporary) Accommodation Requisition Act, 1947 — Section 3, 8Uttar Pradesh Ministers and Deputy Ministers (Salaries and Allowances) Act, 1952 — Section 6, 8(1)Uttar Pradesh State Legislature Officers, Ministers, Deputy Ministers, Parliamentary Secretaries and Members (Salaries and Allowances and Miscellaneous Provisions) Act, 1956 — Section 12
High Courts23 Jan 1985
New India Assurance Company Vs E.C. Dean and Others
Allahabad High Court · (1985) 2 ACC 71
Motor Vehicles Act, 1988 — Section 110D(1)
High Courts22 Jan 1985Dismissed
Asha Ram Vs Joti Prasad and Others
Allahabad High Court · (1985) AWC 266
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 52Uttar Pradesh Tenancy Act, 1939 — Section 35
High Courts22 Jan 1985Allowed
Shiv Dayal Singh and Another Vs Mohinder Singh and Others
Allahabad High Court · (1985) AWC 464
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts22 Jan 1985Dismissed
Ram Swaroop Vs Distt.Judge, Hardoi and others
Allahabad High Court · (1985) 01 AHC CK 0041
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts22 Jan 1985Allowed
Lakshmi Kant Vs Distt.Judge, Lucknow and others
Allahabad High Court · (1985) 01 AHC CK 0040
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts22 Jan 1985Allowed
Ram Rati & Another Vs Bhagwati Prasad Gupta and Another
Allahabad High Court · (1985) 01 AHC CK 0028
Motor Vehicles Act, 1939 — Section 110A