Madan Lal Jain and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1986 All 71
COURT ARCHIVE
680 judgments · page 30 of 34
Allahabad High Court · AIR 1986 All 71
Allahabad High Court · (1985) ACR 196
Allahabad High Court · (1985) 48 CTR 130 : (1988) 169 ITR 267
Allahabad High Court · (1985) 1 ACC 392 : (1987) ACJ 70 : (1987) 61 CompCas 3
Allahabad High Court · (1985) AWC 827
Allahabad High Court · (1985) ACR 458
Allahabad High Court · (1985) ACR 234
Allahabad High Court · (1985) ACR 175
Allahabad High Court · (1985) CriLJ 1363
Allahabad High Court · (1985) 02 AHC CK 0052
Allahabad High Court · (1985) AWC 381
Allahabad High Court · (1985) AWC 404
Allahabad High Court · (1985) 51 FLR 38 : (1994) 3 LLJ 5
Allahabad High Court · (1985) AWC 282
Allahabad High Court · (1985) 02 AHC CK 0051
Allahabad High Court · AIR 1985 All 257
Allahabad High Court · AIR 1986 All 92 : (1985) 11 AWC 412
Allahabad High Court · (1985) AWC 262
Allahabad High Court · (1985) ACR 275
Allahabad High Court · (1985) AWC 371