High Courts05 Nov 1984
COMMISSIONER OF INCOME TAX Vs KRISHAN KUMAR MODI.
Allahabad High Court · (1985) 49 CTR 306 : (1985) 22 TAXMAN 485
Income Tax Act, 1961 — Section 17, 256
COURT ARCHIVE
Allahabad High Court judgments, 1984
645 judgments · page 8 of 33
High Courts30 Oct 1984Allowed
State of U.P. Vs Lal Bihari and Another
Allahabad High Court · (1984) AWC 662 Supp
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Urban Land (Ceiling and Regulation) Act, 1976 — Section 31, 33, 4(9)
High Courts30 Oct 1984Dismissed
Kallo Vs U.P. State Roadways Transport Corporation
Allahabad High Court · (1985) 1 ACC 191
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110D
High Courts30 Oct 1984Allowed
Benares Cotton and Silk Mills Ltd. (In Liquidation) Vs Sulbha Devi Gupta
Allahabad High Court · (1986) 60 CompCas 639
Companies Act, 1913 — Section 168
High Courts29 Oct 1984Dismissed
Gram Samaj Manauta Vs Bhondi and Others
Allahabad High Court · (1984) 10 AHC CK 0047
High Courts29 Oct 1984Dismissed
State of U.P. Vs Hari Mittar
Allahabad High Court · (1984) 10 AHC CK 0029
High Courts29 Oct 1984
Chander Kala and Others Vs Murari Lal Singhal and Others
Allahabad High Court · (1985) 1 ACC 208 : (1986) ACJ 1019 : (1984) AWC 656 Supp
Motor Vehicles Act, 1988 — Section 110AMotor Vehicles Act, 1988 — Section 110AMotor Vehicles Act, 1988 — Section 110A
High Courts29 Oct 1984Allowed
Ghanshyam Singh and others Vs State of U.P. and others
Allahabad High Court · (1984) 10 AHC CK 0011
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts29 Oct 1984Allowed
State of U.P. Vs Prem Chandra Jain and Others
Allahabad High Court · (1984) AWC 617 Supp
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 33, 4(9), 42, 6(1)Uttar Pradesh (Regulation of Building Operations) Regulations, 1960 — Regulation 20
High Courts29 Oct 1984
Raghuraji Devi and Others Vs Haji Lal Mohammad Biri Works
Allahabad High Court · (1985) 1 ACC 238
High Courts28 Oct 1984Dismissed
Subhash Chandra Vs Nagar Mahapalika
Allahabad High Court · AIR 1984 All 228
Contract Act, 1872 — Section 2Transfer of Property Act, 1882 — Section 122
High Courts23 Oct 1984Allowed
Farooque Ahmed Vs State of U.P. and Another
Allahabad High Court · AIR 1985 All 326
Limitation Act, 1963 — Section 5
High Courts23 Oct 1984Allowed
Ram Suchit and Another Vs 1st Additional District Judge, Gorakhpur and Others
Allahabad High Court · AIR 1986 All 149
Specific Relief Act, 1963 — Section 26(2)
High Courts23 Oct 1984Partly Allowed
Madan Lal Agarwal Vs State of U.P. and others
Allahabad High Court · (1984) 10 AHC CK 0012
High Courts22 Oct 1984Allowed
Ram Bodh Singh Vs State of U.P. and Others
Allahabad High Court · (1985) AWC 40
High Courts22 Oct 1984Allowed
Raja Ram Maurya Vs Vth Addl. District Judge and Others
Allahabad High Court · (1984) AWC 649 Supp
Constitution of India, 1950 — Article 226
High Courts22 Oct 1984Allowed
Kedar Nath Awasthi Vs Administrator (Nagar Mahapalika) functioning as Manager of Aminabad Intermediate College and Others
Allahabad High Court · (1984) AWC 283 Supp
Uttar Pradesh Intermediate Education Service Commission Act, 1983 — Section 3Uttar Pradesh Intermediate Education Service Commission Regulation — Regulation 6, 6(1), 8, 4, 4(1)
High Courts20 Oct 1984Allowed
Shanti Devi Vs Ramsri
Allahabad High Court · (1984) 10 AHC CK 0026
Evidence Act, 1872 — Section 107, 108Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 172
High Courts20 Oct 1984Dismissed
Kisan Sahkari Chini Mills Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (1984) 17 ELT 29
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(3)Central Excise Rules, 1944 — Rule 8(1)Constitution of India, 1950 — Article 134A, 226
High Courts19 Oct 1984Partly Allowed
Uttar Pradesh Ban Nigam and Another Vs Bishan Nath Goswami
Allahabad High Court · (1984) AWC 665 Supp
Arbitration Act, 1940 — Section 11, 13, 20, 20(2), 8