COURT ARCHIVE

Allahabad High Court judgments, 1984

645 judgments · page 30 of 33

High Courts31 Jan 1984Dismissed

Ram Nath Export Private Limited Vs The Additional District Judge and Others

Allahabad High Court · (1984) AWC 65 Supp

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 20, 21, 21(1), 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16, 16(1), 16(2), 26(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 20, 21, 21(1), 22

High Courts31 Jan 1984Allowed

Ibne Hasan Vs Smt. Hasina Bibi and Others

Allahabad High Court · AIR 1984 All 216

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 40, 43, 44

High Courts31 Jan 1984Allowed

Asfaq alias Bhoore Vs State of U.P. and Others

Allahabad High Court · (1984) AWC 375 Supp

Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 12(1), 3Penal Code, 1860 (IPC) — Section 307

High Courts31 Jan 1984Allowed

Jaipur Udyog Ltd. Vs Indian Drugs and Pharmaceuticals Ltd. and Another

Allahabad High Court · AIR 1984 All 305

Civil Procedure Code, 1908 (CPC) — Section 10Sales of Goods Act, 1930 — Section 39(1)

High Courts31 Jan 1984

Asfaq Vs State of U.P. and Others

Allahabad High Court · (1984) CriLJ 999

Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 12, 3Penal Code, 1860 (IPC) — Section 307

High Courts31 Jan 1984Allowed

Jaipur Udyog Ltd. Vs Indian Drugs and Pharmeceuticals Ltd. and Another

Allahabad High Court · (1984) AWC 156 Supp

Civil Procedure Code, 1908 (CPC) — Section 115Sales of Goods Act, 1930 — Section 23(2), 36(1), 39(1)

High Courts27 Jan 1984Dismissed

Jaga and Others Vs Deputy Director of Consolidation and Others

Allahabad High Court · (1984) AWC 1 Supp

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19A, 21(2), 21(4), 48, 9Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 46, 47, 48, 49Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19A, 21(2), 21(4), 48, 9

High Courts27 Jan 1984Allowed

New India Assurance Co. Ltd. Vs Surjit Kaur and Another

Allahabad High Court · (1984) 1 ACC 139 : (1986) 60 CompCas 58

Motor Vehicles Act, 1939 — Section 95(2)

High Courts27 Jan 1984

Jaswant Rai Kumar Vs Aftab Ahmed and Others

Allahabad High Court · (1984) 1 ACC 54

Motor Vehicles Act, 1939 — Section 110D(1)

High Courts25 Jan 1984

Surendra Behari Lal and Others Vs Jodonath

Allahabad High Court · (1984) AWC 74 Supp

Contract Act, 1872 — Section 25Specific Relief Act, 1963 — Section 14(1), 14(3), 16, 20(1)Trusts Act, 1882 — Section 82

High Courts24 Jan 1984Dismissed

Smt. Phool Kali Vs Ist Additional District Judge and Others

Allahabad High Court · AIR 1984 All 390

Arbitration Act, 1940 — Section 30Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 12(1), 12(2), 12(3), 12(4)Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 34(2)

High Courts24 Jan 1984Dismissed

Managing Committee, Shree Sanathan Dharm Sanaskrit Pathshala and Another Vs State of U.P. and Others

Allahabad High Court · AIR 1984 All 310

Societies Registration Act, 1860 — Section 12D, 3, 3A

High Courts24 Jan 1984Allowed

Bakshi Dilbagh Rai & Others Vs 6th Additional District Judge, Meerut & Others

Allahabad High Court · (1984) 01 AHC CK 0031

Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(a), 30(1)

High Courts23 Jan 1984Allowed

Commissioner, Sales Tax Vs Krishna Brick Field

Allahabad High Court · (1985) 58 STC 336

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

High Courts20 Jan 1984Allowed

Krishan Kant Vs Dilip Kumar and Others

Allahabad High Court · (1984) CriLJ 1003

Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

High Courts20 Jan 1984

New India Assurance Co. Vs Nachhan and Others

Allahabad High Court · (1984) 1 ACC 413

Motor Vehicles Act, 1939 — Section 110D

High Courts19 Jan 1984Dismissed

Sahdeo Prasad Verma and Another Vs Dr. Raja Ram and Others

Allahabad High Court · AIR 1984 All 169

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 22 Rule 11, Order 22 Rule 4, 11, 37Trusts Act, 1882 — Section 44, 46, 47, 48

High Courts19 Jan 1984Dismissed

Commissioner of Sales Tax Vs Agra Food Product Pvt. Ltd.

Allahabad High Court · (1985) 59 STC 47

Uttar Pradesh Sales Tax Act, 1948 — Section 4B

High Courts19 Jan 1984Dismissed

Oriental Fire and General Insurance Company Vs Sant Lal and Another

Allahabad High Court · (1984) 1 ACC 100 : (1987) 61 CompCas 104

Motor Vehicles Act, 1939 — Section 96(2)

High Courts19 Jan 1984Partly Allowed

Ram Dev and Others Vs Ram Badan

Allahabad High Court · AIR 1984 All 206

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17