High Courts17 Sept 1984Dismissed
Union of India (UOI) Vs Janki Prasad Agarwal
Allahabad High Court · AIR 1986 All 15
Arbitration Act, 1940 — Section 2
COURT ARCHIVE
Allahabad High Court judgments, 1984
645 judgments · page 13 of 33
High Courts17 Sept 1984Allowed
Onkar Singh Vs State of U.P.& Another
Allahabad High Court · (1984) 09 AHC CK 0045
Constitution of India, 1950 — Article 311(2)
High Courts17 Sept 1984Allowed
Phoolwati Vs Gyan Chandra and Another
Allahabad High Court · (1984) 09 AHC CK 0037
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39, 40
High Courts14 Sept 1984
Satya Narain Dubey and Others Vs Smt. Shanti Devi and Another
Allahabad High Court · (1984) 09 AHC CK 0089
Penal Code, 1860 (IPC) — Section 306, 323, 344, 448, 451
High Courts14 Sept 1984Dismissed
Ghasi Ram Pradhan Vs Surendra Singh and Others
Allahabad High Court · (1984) 09 AHC CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 145(5), 146(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 4
High Courts14 Sept 1984Allowed
Sudhakar alias Chunna and Others Vs State of U.P.
Allahabad High Court · (1985) ACR 253
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133(1)Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 173(8), 309
High Courts14 Sept 1984Dismissed
U.P. State Transport Corporation Vs Abdul Hameed
Allahabad High Court · (1985) 1 ACC 425 : (1985) ACJ 832 : (1984) AWC 518 Supp
Workmens Compensation Act, 1923 — Section 30(1)Workmens Compensation Act, 1923 — Section 30(1)Workmens Compensation Act, 1923 — Section 30(1)
High Courts14 Sept 1984Dismissed
Commissioner of Income Tax Vs Dev Jaimehi Ice and Cold Storage
Allahabad High Court · (1985) 156 ITR 825
Income Tax Act, 1961 — Section 32
High Courts14 Sept 1984
Oriental Fire and General Insurance Co. Ltd. and Another Vs Chameli Devi
Allahabad High Court · (1985) 1 ACC 33 : (1986) ACJ 118
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110D
High Courts14 Sept 1984Allowed
Dinesh Singh and Another Vs State Transport Appellate Tribunal and Others
Allahabad High Court · (1984) AWC 594 Supp
Motor Vehicles Act, 1939 — Section 57(2)
High Courts13 Sept 1984Dismissed
Marghoobur Rahman Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1984) AWC 609 Supp
Constitution of India, 1950 — Article 226Land Acquisition Act, 1897 — Section 4, 4(1), 6Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 12A, 14, 16, 29
High Courts12 Sept 1984Disposed Of
Kunj Behari Lal Vs The District Judge and Others
Allahabad High Court · (1984) AWC 549 Supp
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 2(1), 3, 3(42), 4(5)
High Courts12 Sept 1984Allowed
The Hindustan Construction Company Ltd. Vs State of Utter Pradesh
Allahabad High Court · (1984) AWC 330 Supp
Arbitration Act, 1940 — Section 30
High Courts12 Sept 1984Allowed
The Hindustan Construction Company Ltd., Bombay Vs State of Uttar Pradesh
Allahabad High Court · AIR 1985 All 93
Arbitration Act, 1940 — Section 29, 30
High Courts12 Sept 1984Allowed
Prem Nath Vs District Judge & Another
Allahabad High Court · (1984) 09 AHC CK 0046
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 237Uttar Pradesh Kshettra Samitis (Election of Pramukhs and Up Pram-ukhs and Settlement of Election Disputes) Rules, 1982 — Rule 37, 40
High Courts12 Sept 1984
Chandrabhan Srivastava Vs Badri Prasad Gupta and Others
Allahabad High Court · (1985) 1 ACC 253
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110D
High Courts12 Sept 1984Dismissed
Garware Paints Ltd. Vs Prem Chand Gupta and Another
Allahabad High Court · AIR 1984 All 364
Transfer of Property Act, 1882 — Section 106, 113
High Courts11 Sept 1984Dismissed
Avadhesh Kumar Vs Sheo Shankar and Others
Allahabad High Court · AIR 1985 All 104
Evidence Act, 1872 — Section 3
High Courts11 Sept 1984
Commissioner of Income Tax Vs Vijai Kumar Mishran
Allahabad High Court · (1985) 45 CTR 325 : (1985) 156 ITR 456 : (1985) 20 TAXMAN 405
Income Tax Act, 1961 — Section 256
High Courts11 Sept 1984
State of U.P. Vs Bhura and Others
Allahabad High Court · (1985) CriLJ 536
Criminal Procedure Code, 1973 (CrPC) — Section 378Limitation Act, 1963 — Section 5Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3