High Courts24 Nov 1978Allowed
Mother India Refrigeration Industries P. Ltd. Vs Superintendent of Central Excise and Others
Allahabad High Court · (1980) 6 ELT 600
COURT ARCHIVE
Allahabad High Court judgments, 1978
926 judgments · page 5 of 47
High Courts24 Nov 1978Dismissed
Commissioner of Income Tax Vs Pearey Lal Radhey Raman
Allahabad High Court · (1979) 117 ITR 319
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts24 Nov 1978Dismissed
Moin Uddin Vs Dy. Director of Consolidation
Allahabad High Court · (1979) AWC 94
Uttar Pradesh Tenancy Act, 1939 — Section 180, 181, 295A, 39, 39(2)
High Courts24 Nov 1978Allowed
Udai Pratap College, varanasi and others Vs Kaushlesh Prasad Singh, and another
Allahabad High Court · (1978) 11 AHC CK 0032
High Courts24 Nov 1978Allowed
Satnam Singh and others Vs State of Uttar Pradesh and other
Allahabad High Court · (1978) 11 AHC CK 0029
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(6)
High Courts24 Nov 1978Dismissed
Suresh Pal Singh Vs State of Uttar Pradesh and others
Allahabad High Court · (1978) 11 AHC CK 0020
Constitution of India, 1950 — Article 14, 226Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 4Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 21
High Courts24 Nov 1978
Megh Singh Vs State
Allahabad High Court · (1979) ACR 66
Prevention of Food Adulteration (Amendment) Act, 1976 — Section 2Prevention of Food Adulteration Act, 1954 — Section 1, 16, 2, 7
High Courts24 Nov 1978Allowed
Lakshmi Nandan Vs Triloki Nath and Others
Allahabad High Court · (1979) AWC 140
High Courts24 Nov 1978Dismissed
Pratap Bahadur Yadav Vs Distt. Magistrate and Others
Allahabad High Court · (1979) AWC 122
Cantonments Act, 1924 — Section 280Cantonments Land Administration Rules, 1937 — Rule 5, 6Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 2, 3, 4
High Courts23 Nov 1978Allowed
Diwan Singh Vs Civil Judge and Others
Allahabad High Court · (1979) AWC 200 : (1979) RD 7
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 4A
High Courts23 Nov 1978Dismissed
M.S. Thakur Vs State of U.P.
Allahabad High Court · (1979) ACR 208
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 482General Insurance Business (Nationalisation) Act, 1972 — Section 3, 31, 4, 4(1), 7(1)
High Courts23 Nov 1978Dismissed
Syed Mohd. Mohsin Rizvi and Others Vs State of U.P. and Others
Allahabad High Court · AIR 1979 All 234
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115Uttar Pradesh Muslim Waqfs Act, 1960 — Section 12
High Courts23 Nov 1978Dismissed
S.C. Agrawal Vs State of U.P.
Allahabad High Court · (1979) AWC 314
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 11, 12, 2, 3, 3(3)Banking Companies (Amendment) Act, 1956 — Section 2(7)Banking Regulation Act, 1949 — Section 27, 46(A), 5
High Courts22 Nov 1978Disposed Of
Manik Chand Gupta and Another Vs Virendra Kumar and Others
Allahabad High Court · (1979) CriLJ 412
Contempt of Courts Act, 1971 — Section 12Criminal Procedure Code, 1973 (CrPC) — Section 146Contempt of Courts Act, 1971 — Section 12
High Courts22 Nov 1978Dismissed
Milap Chand Vs Badri Prasad
Allahabad High Court · AIR 1979 All 162
Limitation Act, 1963 — Article 64, 65
High Courts22 Nov 1978Dismissed
L. Kashi Nath Seth Vs Collector, Central Excise, Allahabad and Others
Allahabad High Court · AIR 1979 All 128
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 141Constitution of India, 1950 — Article 226Gold (Control) Act, 1968 — Section 71
High Courts21 Nov 1978Dismissed
Shantanand Giri Vs First Addl.District Judge, Ghazipur and others
Allahabad High Court · (1978) 11 AHC CK 0035
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 38B, 6(f)
High Courts21 Nov 1978Dismissed
Vidyawati Vs State of Uttar Pradesh and other
Allahabad High Court · (1978) 11 AHC CK 0030
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(6)
High Courts20 Nov 1978Allowed
Mithilesh Kumari Vs Commissioner of Income Tax and Others
Allahabad High Court · (1979) 119 ITR 728
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132(11), 132(12), 132(5)
High Courts20 Nov 1978Allowed
Mahant Jagroop Gir Vs Deputy Director of Consolidation, Ballta and others
Allahabad High Court · (1978) 11 AHC CK 0046
Constitution of India, 1950 — Article 226