High Courts03 Oct 1977Dismissed
Smt. Deepika Alizabeth Couto Vs Gabriel Anthony Couto
Allahabad High Court · AIR 1978 All 27 : (1977) AWC 591
Constitution of India, 1950 — Article 227Divorce Act, 1869 — Section 10, 17
COURT ARCHIVE
Allahabad High Court judgments, 1977
562 judgments · page 9 of 29
High Courts02 Oct 1977
Major M.R. Biswas Vs P.P. Tigga
Allahabad High Court · (1978) ACR 22
Penal Code, 1860 (IPC) — Section 379
High Courts30 Sept 1977Dismissed
Rajendra Singh and Another Vs Radhey Shyam and Others
Allahabad High Court · (1977) AWC 712
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
High Courts30 Sept 1977Dismissed
Muktanand Chaturvedi Vs State and Another
Allahabad High Court · (1977) AWC 602
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 147, 482
High Courts30 Sept 1977Allowed
Babu Rajnarain Singh and Another Vs Ganesh Bind and Others
Allahabad High Court · AIR 1978 All 30
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 6 Rule 2, 100, 11
High Courts30 Sept 1977Partly Allowed
Ram Chander Dubey and Another Vs The Deputy Director of Consolidation, Deoria and Others
Allahabad High Court · AIR 1978 All 157
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 129, 130, 156
High Courts30 Sept 1977Allowed
Ram Chandra Dubey and Another Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1977) AWC 731 : (1978) RD 1
Hindu Succession Act, 1956 — Section 14Succession Act, 1925 — Section 14Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts29 Sept 1977Allowed
L.K. Nelson Vs The District Judge and Another
Allahabad High Court · (1978) AWC 12
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 7, 7(2), 7(4)
High Courts29 Sept 1977Dismissed
Raja Ram Vs State of Uttar Pradesh
Allahabad High Court · (1978) CriLJ 196
Criminal Procedure Code, 1973 (CrPC) — Section 288, 342Penal Code, 1860 (IPC) — Section 302
High Courts27 Sept 1977Disposed Of
Maharaja Mahipal Singh and others Vs First Temporary Civil Judge, Hamirpur and others
Allahabad High Court · (1977) 09 AHC CK 0029
Constitution of India, 1950 — Article 363AUttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 6(xiv)
High Courts26 Sept 1977Allowed
Ram Dayal and Others Vs State of U.P. and Others
Allahabad High Court · (1978) ACR 10
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138, 482
High Courts26 Sept 1977
Mohd. Yasin Khan Vs State
Allahabad High Court · (1977) ACR 380
Citizenship Act, 1955 — Section 9(2)Foreigners Act, 1946 — Section 14, 8(2)Passports (Entry into India) Rules, 1950 — Rule 6
High Courts26 Sept 1977Dismissed
R.B. Lachhmandas Sugar and General Mills (P) Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 113
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Constitution (Forty-Second Amendment) Act, 1976 — Section 58Constitution of India, 1950 — Article 226
High Courts23 Sept 1977Dismissed
Murari Lal Vs Raman Lal and Others
Allahabad High Court · AIR 1978 All 106
Civil Procedure Code, 1908 (CPC) — Section 24, 24(5)
High Courts23 Sept 1977Dismissed
Deen Dayal and others Vs State and others
Allahabad High Court · (1977) 09 AHC CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 133, 397, 399(3), 482
High Courts22 Sept 1977Dismissed
RAM DAS RAM PARKASH Vs NAGAR MAHAPALIKA and Another
Allahabad High Court · (1977) 6 CTR 257
High Courts22 Sept 1977Allowed
Moin Uddin and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · AIR 1978 All 241 : (1977) AWC 721 : (1979) RD 61
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 64, 65Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts22 Sept 1977Allowed
S.N. Misra and Others Vs B.L. Rastogi and Others
Allahabad High Court · (1978) AWC 631
High Courts22 Sept 1977
Jai Narain Vs State of U.P.
Allahabad High Court · (1977) ACR 394
Penal Code, 1860 (IPC) — Section 366, 368, 376
High Courts22 Sept 1977
State of U.P. Vs Karan Singh and Another
Allahabad High Court · (1977) ACR 371
Essential Commodities Act, 1955 — Section 11Penal Code, 1860 (IPC) — Section 21