High Courts27 Nov 1975Allowed
Chandradhan Singh and Others Vs Regional Transport Authority, Varanasi and Others
Allahabad High Court · AIR 1976 All 162
Motor Vehicles Act, 1939 — Section 48
COURT ARCHIVE
Allahabad High Court judgments, 1975
505 judgments · page 3 of 26
High Courts26 Nov 1975Allowed
The Motor and General Finance Limited Vs Meedu and Others
Allahabad High Court · AIR 1976 All 204
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(1)
High Courts26 Nov 1975Allowed
Rama Shanker Vs Bidhey Khan and Another
Allahabad High Court · AIR 1976 All 155
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts26 Nov 1975
Ram Nath Vs Smt. Munna
Allahabad High Court · (1976) AWC 412 : (1976) RD 219
Constitution of India, 1950 — Article 141, 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5, 5(2)
High Courts26 Nov 1975Allowed
M/s. The Motor and General Finance Limited Vs Meedu and Others
Allahabad High Court · (1976) AWC 345
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1)
High Courts26 Nov 1975Allowed
Kishanlal and Another Vs The State of U.P. and Others
Allahabad High Court · AIR 1976 All 206
Constitution of India, 1950 — Article 226
High Courts25 Nov 1975Dismissed
Smt. Santosh Kumari Vs Ashok Kumar and Another
Allahabad High Court · AIR 1976 All 164
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Marriage Act, 1955 — Section 11Special Marriage Act, 1954 — Section 25, 44
High Courts25 Nov 1975Partly Allowed
Mahesh Nandan and others Vs Collector of Customs, Allahabad and others
Allahabad High Court · (1975) 11 AHC CK 0035
Constitution of India, 1950 — Article 226Defence of India Rules, 1971 — Rule 126(C)(1)(a)Gold (Control) Act, 1968 — Section 116, 30, 43, 79
High Courts25 Nov 1975
THE BAZPUR CO-OPERATIVE SUGAR FACTORY LTD., BAZPUR, DISTRICT NAINITAL Vs THE COMMISSIONER OF Income Tax, LUCKNOW.
Allahabad High Court · (1976) 5 CTR 158(1)
Income Tax Act, 1961 — Section 254
High Courts24 Nov 1975Allowed
D.P.Mittal Vs Rent Control and Eviction of ficer, Meerut and others
Allahabad High Court · (1975) 11 AHC CK 0036
Uttar Pradesh (Temporary) Accommodation Requisition Act, 1947 — Section 3
High Courts21 Nov 1975Dismissed
State Vs Harihar Shukla
Allahabad High Court · (1976) AWC 16 : (1976) CriLJ 507
Contempt of Courts Act, 1971 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 190, 252, 379, 87, 88Penal Code, 1860 (IPC) — Section 379, 395, 499
High Courts21 Nov 1975Disposed Of
Ram Bhawan and others Vs Dy.Director of Consolidation and others
Allahabad High Court · (1975) 11 AHC CK 0037
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts21 Nov 1975Dismissed
Ram Surat and Others Vs State of U.P. and Others
Allahabad High Court · AIR 1976 All 166
Land Acquisition Act, 1894 — Section 17, 5A, 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122CUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115L
High Courts21 Nov 1975Allowed
Suraj Pal Gupta Vs The District Judge, Aligarh and Others
Allahabad High Court · AIR 1976 All 319 : (1976) AWC 119
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16, 43(2)
High Courts21 Nov 1975Dismissed
Janki Sugar Mills Co. Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1976 All 99
Constitution of India, 1950 — Article 226Industries (Development and Regulation) Act, 1951 — Section 15, 18AA
High Courts20 Nov 1975Allowed
Radhey Ram Sharma and Another Vs Deputy Director of Education, IV Circle and Others
Allahabad High Court · (1976) AWC 190
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16E, 16E(3), 16E(4), 16F, 16F(2)
High Courts18 Nov 1975Disposed Of
Babu Ram Vs Munau and others
Allahabad High Court · (1975) 11 AHC CK 0033
Constitution of India, 1950 — Article 226
High Courts17 Nov 1975Dismissed
Rama Roller Flour Mills Vs The Regional food Controller and Others
Allahabad High Court · (1976) AWC 232
Essential Commodities Act, 1955 — Section 2, 3Sea Customs Act, 1878 — Section 112Uttar Pradesh General Clauses Act, 1904 — Section 24, 6, 8
High Courts17 Nov 1975Dismissed
Rama Roller Flour Mills, Meerut Vs The Regional Food Controller, Meerut and Others
Allahabad High Court · AIR 1976 All 397
Essential Commodities Act, 1955 — Section 3Evidence Act, 1872 — Section 115Wheat and Wheat Products (Regulation of Trade and Control of Movement) (Amendment) Order, 1974 — Section 10
High Courts17 Nov 1975Allowed
Mahendra Singh and Others Vs The State Transport Appellate Tribunal, U.P., Lucknow and Others
Allahabad High Court · AIR 1976 All 208
Motor Vehicles Act, 1939 — Section 57(7)