High Courts16 Oct 1973
Abdul Karim Vs Smt. Premwati and others
Allahabad High Court · (1973) 43 AWR 574
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
COURT ARCHIVE
Allahabad High Court judgments, 1973
397 judgments · page 4 of 20
High Courts10 Oct 1973Disposed Off
Commissioner of Sales Tax Vs Bharat Traders
Allahabad High Court · (1974) 33 STC 3
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts10 Oct 1973Dismissed
Glaxo Laboratories (India) Limited Vs Glaxo Staff Association and Others
Allahabad High Court · (1974) 2 LLJ 389
Contract Act, 1872 — Section 196, 200
High Courts10 Oct 1973Dismissed
Brij Lal and Others Vs State
Allahabad High Court · (1973) 43 AWR 678
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146(1B)
High Courts10 Oct 1973Allowed
Prem Singh and Others Vs Hukam Singh and Others
Allahabad High Court · AIR 1974 All 50 : (1973) 43 AWR 549 : (1974) RD 69
Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27(3)Uttar Pradesh Tenancy Act, 1939 — Section 165, 171, 180, 202, 204Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 129, 130, 131, 132, 133
High Courts10 Oct 1973
Sumer Chand Jain Vs Zila Parishad and others
Allahabad High Court · (1973) 43 AWR 624
High Courts09 Oct 1973Disposed Of
Dhannoo Vs Patram and others
Allahabad High Court · (1973) 43 AWR 655
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Oct 1973Dismissed
Dr. Jokhan Prasad Shukla and others Vs Smt. Lakshmi Devi
Allahabad High Court · (1973) 43 AWR 569
Hindu Marriage Act, 1955 — Section 11, 19
High Courts09 Oct 1973
Krishna Ballabh Misra and Others Vs State
Allahabad High Court · (1973) 43 AWR 571 : (1974) CriLJ 434
Land Acquisition Act, 1894 — Section 4, 6, 8Penal Code, 1860 (IPC) — Section 441, 447Land Acquisition Act, 1894 — Section 4, 6, 8
High Courts28 Sept 1973Disposed Of
Niranjan Prasad Agrawal Vs S.K. Azad
Allahabad High Court · (1973) 09 AHC CK 0043
Contempt of Courts Act, 1971 — Section 2General Clauses Act, 1897 — Section 6
High Courts28 Sept 1973Dismissed
State of U.P. Vs Reishma Devi and Others
Allahabad High Court · AIR 1974 All 257
Arbitration Act, 1940 — Section 16, 16(3), 17, 39(1)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, Order 41 Rule 1(2), Order 41 Rule 4, 34(2)
High Courts28 Sept 1973Dismissed
Sheo Ji Singh and Others Vs The Deputy Director of Consolidation, U.P. and Others
Allahabad High Court · AIR 1974 All 261 : (1973) 43 AWR 581
Constitution of India, 1950 — Article 227Uttar Pradesh Tenancy Act, 1939 — Section 59
High Courts28 Sept 1973
Raza Textile Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (1974) 33 STC 112
Central Sales Tax Act, 1956 — Section 3
High Courts28 Sept 1973
Mazboot Singh and another Vs Dy. Director of Consolidation U.P. at Etawah and others
Allahabad High Court · (1973) 43 AWR 652
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 190(cc)
High Courts25 Sept 1973Allowed
Ejaz Ahmad alias Munnoo Vs District Magistrate Azamgarh and another
Allahabad High Court · (1973) 43 AWR 670
Uttar Pradesh Control of Goondas Act, 1970 — Section 3(1), 3(1)(a)
High Courts21 Sept 1973Disposed Of
COMMISSIONER OF Income Tax, LUCKNOW Vs NEEKA LAL JAI NARAIN.
Allahabad High Court · (1975) 98 ITR 335
Excess Profits Tax Act, 1940 — Section 13(1)Excess Profits Tax Act, 1940 — Section 13(1)Excess Profits Tax Act, 1940 — Section 13(1)
High Courts21 Sept 1973Dismissed
Hari Shankar and Others Vs U.P. State Electricity Board and Another
Allahabad High Court · AIR 1974 All 70
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49
High Courts19 Sept 1973Dismissed
Union of India (UOI) Vs Ram Nath and Co. and Others
Allahabad High Court · AIR 1974 All 296
Arbitration Act, 1940 — Section 28, 28(1)Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 115
High Courts19 Sept 1973
Commissioner of Income Tax Vs Anand Kumar Bindal
Allahabad High Court · (1974) 96 ITR 44
Companies Act, 1956 — Section 108Income Tax Act, 1961 — Section 199Income Tax Rules, 1962 — Rule 30A
High Courts19 Sept 1973
Smt. Sridevi Vs State
Allahabad High Court · (1973) 43 AWR 668 : (1974) CriLJ 126
Penal Code, 1860 (IPC) — Section 302, 323Penal Code, 1860 (IPC) — Section 302, 323Penal Code, 1860 (IPC) — Section 302, 323