High Courts28 Nov 1973
Commissioner of Income Tax Vs Nav Bharat Automobiles
Allahabad High Court · (1976) 102 ITR 278
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Allahabad High Court judgments, 1973
397 judgments · page 2 of 20
High Courts28 Nov 1973
Juggilal Kamlapat, Bankers Vs Commissioner of Income Tax
Allahabad High Court · (1975) 101 ITR 40
Income Tax Act, 1922 — Section 10(2A), 12
High Courts27 Nov 1973Dismissed
Babu Singh and Another Vs The Returning Officer for Elections and Others
Allahabad High Court · AIR 1974 All 188
Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 7, 7(1)
High Courts27 Nov 1973Allowed
The Collector, Dehradun and Another Vs Daya Ram
Allahabad High Court · AIR 1974 All 284
Land Acquisition Act, 1894 — Section 18, 25(2), 9
High Courts26 Nov 1973Allowed
Satish Chandra, Nirmesh Kumar Vs Additional Judge (Revisions), Sales Tax and Others
Allahabad High Court · (1974) 34 STC 304
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 10, 11, 14, 30, 5
High Courts17 Nov 1973Dismissed
Moti Chand Vs State of U.P.
Allahabad High Court · (1973) 43 AWR 685
Criminal Procedure Code, 1898 (CrPC) — Section 151
High Courts16 Nov 1973
Union of India (UOI) Vs Kundan Lal Anand
Allahabad High Court · (1977) 2 LLJ 344
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Nov 1973Dismissed
Commissioner of Sales Tax Vs Vaish Glass Works
Allahabad High Court · (1974) 33 STC 513
Limitation Act, 1963 — Section 5
High Courts14 Nov 1973
Commissioner of Sales Tax Vs Om Iron Foundry
Allahabad High Court · (1974) 33 STC 82
High Courts14 Nov 1973
Commissioner of Sales Tax Vs Indian National Industries
Allahabad High Court · (1974) 33 STC 81
High Courts14 Nov 1973
Mohar Ali and others Vs State of U.P.
Allahabad High Court · (1973) 11 AHC CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
High Courts13 Nov 1973Dismissed
Abdul Majeed and Another Vs The Regional Transport Authority, Jhansi and Another
Allahabad High Court · AIR 1974 All 469
Motor Vehicles Act, 1939 — Section 63(1)
High Courts13 Nov 1973Allowed
The Union of India (UOI) and Another Vs Parmeshwar Dayal and Co. and Others
Allahabad High Court · AIR 1974 All 285
Post Office Act, 1898 — Section 33Post Office Rules, 1933 — Rule 81
High Courts12 Nov 1973Allowed
Omrao Industrial Corporation (Pvt.) Ltd. Vs Sales Tax Officer and Another
Allahabad High Court · (1974) 33 STC 343
High Courts08 Nov 1973Dismissed
Gopal Krishna Gupta Vs The Union of India (UOI) and Another
Allahabad High Court · AIR 1974 All 288
Constitution of India, 1950 — Article 15, 15(1), 15(4)
High Courts08 Nov 1973Disposed Of
Smt. Ram Rati and Others Vs Gram Samaj, Jehwa and Others
Allahabad High Court · AIR 1974 All 106 : (1974) RD 163
Constitution of India, 1950 — Article 348Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(1)
High Courts08 Nov 1973
Debi Prasad Vs State
Allahabad High Court · (1973) 43 AWR 672
Northern India Canal and Drainage Act, 1873 — Section 32Penal Code, 1860 (IPC) — Section 332
High Courts07 Nov 1973Allowed
Lal Bahadur and Others Vs The State of U.P. and Others
Allahabad High Court · AIR 1975 All 9
Land Acquisition Act, 1894 — Section 49
High Courts05 Nov 1973Allowed
Kalloo Mal Visheshwar Prasad and Another Vs Secretary to Government of U.P. and Others
Allahabad High Court · (1974) CriLJ 529
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts05 Nov 1973Disposed Of
Commissioner of Income Tax Vs Meerut Bidi Factory
Allahabad High Court · (1977) 107 ITR 543
Income Tax Act, 1961 — Section 256(1)