High Courts25 Feb 1972Allowed
Mst. Shahjahan Begum and Another Vs Zahirul Hasan
Allahabad High Court · AIR 1972 All 511 : (1972) 42 AWR 377
Civil Procedure Code, 1898 — Section 2(14)Limitation Act, 1963 — Section 12(2)
COURT ARCHIVE
Allahabad High Court judgments, 1972
490 judgments · page 21 of 25
High Courts25 Feb 1972Dismissed
Sarju Koeri and Another Vs Mukteshwar Pandey and Others
Allahabad High Court · (1972) 42 AWR 324
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, 151Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)(a)
High Courts24 Feb 1972Allowed
Budhu Ahir and Others Vs Ishwar Chand Pandey and Others
Allahabad High Court · (1972) 42 AWR 341 : (1972) CriLJ 1377
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Feb 1972
Moti Lal Chhadami Lal Jain Vs Commissioner of Income Tax
Allahabad High Court · (1991) 94 CTR 195 : (1977) 106 ITR 909 : (1991) 56 TAXMAN 4(1)
High Courts24 Feb 1972Dismissed
Rajeshwar Mani Tripathi Vs Sahkari Samiti
Allahabad High Court · AIR 1972 All 543 : (1972) 42 AWR 407
Arbitration Act, 1940 — Section 37, 46Limitation Act, 1963 — Section 2, 3
High Courts24 Feb 1972
Commissioner of Income Tax Vs Chhadami Lal Jain Trust
Allahabad High Court · (1977) 106 ITR 179
Income Tax Act, 1922 — Section 4(3)
High Courts24 Feb 1972Allowed
The State of Uttar Pradesh Vs Sri Bhola Nath Srivastava and Others
Allahabad High Court · AIR 1972 All 460
Constitution of India, 1950 — Article 14, 16, 16(1)
High Courts24 Feb 1972Allowed
Fanni Lal Vs Smt. Chironja
Allahabad High Court · (1972) 42 AWR 299
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(a)
High Courts24 Feb 1972
Nanku Vs State
Allahabad High Court · (1972) 42 AWR 448 : (1973) CriLJ 498
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts23 Feb 1972
Commissioner of Income Tax Vs Babu Ram Chander Bhan
Allahabad High Court · (1973) 90 ITR 230
Income Tax Act, 1961 — Section 28(1), 66(1)
High Courts22 Feb 1972Dismissed
Ram Chandra and Others Vs Dharam Pal and Others
Allahabad High Court · (1972) 42 AWR 277
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30, 49
High Courts22 Feb 1972Dismissed
Niranjan Shukla and Another Vs Shanker Shukla
Allahabad High Court · AIR 1972 All 556 : (1972) 42 AWR 405
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts22 Feb 1972Allowed
Chunni and Another Vs Sullahar and Another
Allahabad High Court · AIR 1972 All 418 : (1972) 42 AWR 279
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1963 — Section 41, 5, 6
High Courts22 Feb 1972Dismissed
Babu Khan Vs Shiva Kumar
Allahabad High Court · (1972) 42 AWR 282
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2(a)
High Courts22 Feb 1972
Union of India (UOI) and Others Vs Union Carbide India Ltd.
Allahabad High Court · (1978) 2 ELT 1
Central Excises and Salt Act, 1944 — Section 2, 3Constitution of India, 1950 — Article 366(2)Government of India Act, 1935 — Section 311(2)
High Courts21 Feb 1972Allowed
Molhar Singh Vs Raghunath
Allahabad High Court · AIR 1972 All 483 : (1972) 42 AWR 326
Provincial Insolvency Act, 1920 — Section 17Succession Act, 1925 — Section 306(1)
High Courts21 Feb 1972Allowed
Hari Ratan Swarup and Another Vs Nizamuddin and Others
Allahabad High Court · (1972) 42 AWR 290
Limitation Act, 1963 — Article 120Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 29A
High Courts18 Feb 1972Partly Allowed
Ram Kishore and Others Vs Kesho Ram and Others
Allahabad High Court · AIR 1972 All 336 : (1972) 42 AWR 301
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, Order 21 Rule 30, Order 41 Rule 30
High Courts18 Feb 1972Disposed Of
State of U.P. and Others Vs Chaddha Srichand and Co.
Allahabad High Court · AIR 1972 All 437 : (1972) 42 AWR 354
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Feb 1972
Nagar Swasthya Adhikari, Municipal Board Vs Gopi Chand
Allahabad High Court · (1972) 42 AWR 382 : (1972) CriLJ 1695
Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 7