High Courts24 Mar 1972Dismissed
State of Uttar Pradesh Vs Mool Chand Wahi
Allahabad High Court · AIR 1972 All 413
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100Constitution of India, 1950 — Article 166Limitation Act, 1908 — Section 19(1)
COURT ARCHIVE
Allahabad High Court judgments, 1972
490 judgments · page 19 of 25
High Courts24 Mar 1972Dismissed
Bansraj Kahar Vs Kaushal Kishore Saran Singh
Allahabad High Court · AIR 1973 All 99
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 106, 108, 111
High Courts24 Mar 1972Allowed
Hardayal Vs District Judge, Jhansi and Others
Allahabad High Court · AIR 1972 All 471 : (1972) 42 AWR 530 : (1973) RD 362
Forest Act, 1927 — Section 6
High Courts24 Mar 1972Dismissed
Babu Nandan and Others Vs The Board of Revenue and Others
Allahabad High Court · AIR 1972 All 406 : (1972) RD 169
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 167, 90, 90(2), 90A(2)Uttar Pradesh Tenancy Act, 1939 — Section 49
High Courts24 Mar 1972Dismissed
Rakesh Kumar Vs The Board of Revenue and Others
Allahabad High Court · (1972) 42 AWR 338
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(2), 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts22 Mar 1972
Ram Lotan Singh and Manni Lal Singh Vs Smt. Vidya Debi
Allahabad High Court · (1973) CriLJ 318
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Mar 1972Partly Allowed
National Plastic and Allied Industries, Lucknow Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1973 All 102
Imports (Control) Order, 1955 — Rule 10C
High Courts21 Mar 1972Dismissed
Mewa Lal and Others Vs Smt. Tara Rani
Allahabad High Court · AIR 1973 All 165 : (1972) 42 AWR 801
Transfer of Property Act, 1882 — Section 106, 131Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2
High Courts21 Mar 1972Allowed
Salik Ram Adya Prasad Vs Ram Lakhan and Others
Allahabad High Court · AIR 1973 All 107 : (1972) 42 AWR 883
Civil Procedure Code, 1908 (CPC) — Section 20Limitation Act, 1908 — Section 14, 14(1)Uttar Pradesh Tenancy Act, 1939 — Section 160, 180
High Courts21 Mar 1972Dismissed
Raj Kishore Misra and Another Vs Zila Parishad, Unnao and Others
Allahabad High Court · AIR 1973 All 224
Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 39(4), 45(1)
High Courts21 Mar 1972Dismissed
Sri Ram Prasad Vs The State Bank of Bikaner and Others
Allahabad High Court · AIR 1972 All 456 : (1972) 42 AWR 624
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9
High Courts21 Mar 1972
Ram Shanker Vs State
Allahabad High Court · (1972) 42 AWR 402 : (1972) CriLJ 1544
Constitution of India, 1950 — Article 134Drugs and Cosmetics Act, 1940 — Section 18, 23, 25, 27
High Courts20 Mar 1972Dismissed
Bhagwati Prasad Vs Shanker Lal
Allahabad High Court · (1972) 42 AWR 682
Negotiable Instruments Act, 1881 (NI) — Section 118Negotiable Instruments Act, 1881 (NI) — Section 118Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts20 Mar 1972Dismissed
State of U.P. and Others Vs Town Area Chhibra Mau and Others
Allahabad High Court · (1972) 42 AWR 359
Uttar Pradesh Municipalities Act, 1916 — Section 333, 333A(viii)Uttar Pradesh Municipalities Act, 1916 — Section 333, 333A(viii)Uttar Pradesh Municipalities Act, 1916 — Section 333, 333A(viii)
High Courts20 Mar 1972Dismissed
Jhurai Lal Vs Mohin Das Bose
Allahabad High Court · AIR 1972 All 457
Contract Act, 1872 — Section 74
High Courts17 Mar 1972Dismissed
Mahendra Pratap Kapur Vs Burmah Shell Oil Storage and Distributing Co. Ltd. and Another
Allahabad High Court · AIR 1973 All 109 : (1972) 42 AWR 626
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Mar 1972Dismissed
Kanhaiya and Others Vs Mst. Dhaneshwari and Another
Allahabad High Court · AIR 1973 All 212 : (1972) 42 AWR 590
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)
High Courts16 Mar 1972Dismissed
Vishwa Mitra Chhadda Vs Smt. Amrit Kaur and Others
Allahabad High Court · (1972) ACJ 213 : AIR 1972 All 408 : (1972) 42 AWR 366
Motor Vehicles Act, 1939 — Section 110, 110B
High Courts16 Mar 1972Partly Allowed
Kapoor Chand and Another Vs Kailash Chand
Allahabad High Court · AIR 1973 All 170
Specific Relief Act, 1877 — Section 54
High Courts15 Mar 1972Dismissed
Ram Lal Poddar Vs The Tahsildar, Nanpara, District Bahraich
Allahabad High Court · AIR 1972 All 548
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 491Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279