COURT ARCHIVE

Allahabad High Court judgments, 1971

418 judgments · page 19 of 21

High Courts08 Feb 1971Dismissed

Pahunchi Lal Vs Man Singh

Allahabad High Court · AIR 1971 All 444 : (1971) 41 AWR 338 : (1971) RD 361

Contract Act, 1872 — Section 23, 31Specific Relief Act, 1963 — Section 13, 20Transfer of Property Act, 1882 — Section 54

High Courts08 Feb 1971

Durga Prasad Vs State

Allahabad High Court · (1971) 41 AWR 175 : (1971) CriLJ 1582

Evidence Act, 1872 — Section 145Railway Property (Unlawful Possession) Act, 1966 — Section 3, 7, 8Evidence Act, 1872 — Section 145

High Courts08 Feb 1971

Commissioner of Sales Tax Vs Bishram Tiwari

Allahabad High Court · (1971) 28 STC 485

Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)

High Courts05 Feb 1971Disposed Of

Mahabir Prasad Sharma and Others Vs The State Transport and Another

Allahabad High Court · AIR 1971 All 317 : (1971) 41 AWR 127

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 47, 62

High Courts05 Feb 1971Dismissed

S.M. Murad Ali Qureshi Vs Cantonment Board, Varanasi and Others

Allahabad High Court · AIR 1971 All 411

Cantonments Act, 1924 — Section 185, 187

High Courts05 Feb 1971

Bhagwat and Others Vs State

Allahabad High Court · (1971) CriLJ 1222

Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 342Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 342Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 342

High Courts04 Feb 1971Dismissed

Om Gir and Others Vs The State of U.P. and Others

Allahabad High Court · AIR 1971 All 413

Land Acquisition Act, 1894 — Section 18

High Courts04 Feb 1971Dismissed

Badri Prasad Jagan Prasad Vs Commissioner of Income Tax

Allahabad High Court · (1973) 87 ITR 678

Income Tax Act, 1922 — Section 10(2), 25(4)

High Courts04 Feb 1971

Ratan Lal Vs Srimati Chauhana and Another

Allahabad High Court · (1972) 42 AWR 180 : (1972) CriLJ 813

Criminal Procedure Code, 1898 (CrPC) — Section 145(1)

High Courts03 Feb 1971Dismissed

Deo Narain Singh and Another Vs Aditya Prasad and Others

Allahabad High Court · AIR 1971 All 415 : (1971) 41 AWR 435 : (1971) RD 463

Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 3

High Courts03 Feb 1971Disposed Off

Bimla Rani Kohli Vs Bandu Motor Finance Private Ltd.

Allahabad High Court · AIR 1972 All 242 : (1971) 41 AWR 483

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 3Civil Procedure Code, 1908 (CPC) — Section 115, 7General Clauses Act, 1897 — Section 3(17)

High Courts03 Feb 1971

Abdul Hai Vs State

Allahabad High Court · (1971) 41 AWR 367 : (1971) CriLJ 1367

Forest Act, 1927 — Section 26, 5Forest Act, 1927 — Section 26, 5Forest Act, 1927 — Section 26, 5

High Courts02 Feb 1971Partly Allowed

Om Prakash Sharma Vs State

Allahabad High Court · (1971) 41 AWR 223 : (1971) CriLJ 865

Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Act, 1954 — Section 16, 7

High Courts01 Feb 1971Dismissed

Smt. Sarbati Devi Vs Sri Ramprasad and Another

Allahabad High Court · AIR 1971 All 321 : (1971) 41 AWR 210

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, Order 38 Rule 11, Order 38 Rule 6Limitation Act, 1908 — Article 11

High Courts01 Feb 1971Dismissed

Ram Sahai (died) and after him Smt. Dhanwati Devi and Others Vs Khudaband Karim Jalley, Jalalhu and Others

Allahabad High Court · AIR 1971 All 417 : (1971) 41 AWR 217

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2

High Courts01 Feb 1971

Shesh Narain Vs State

Allahabad High Court · (1971) CriLJ 1364

Penal Code, 1860 (IPC) — Section 109, 465, 466Penal Code, 1860 (IPC) — Section 109, 465, 466Penal Code, 1860 (IPC) — Section 109, 465, 466

High Courts29 Jan 1971Dismissed

Raja Jagdambika Pratap Narain Singh Vs Deputy Commissioner

Allahabad High Court · (1971) 41 AWR 116 : (1971) 81 ITR 544

Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 2(1), 2(11), 3

High Courts29 Jan 1971Allowed

Jaswant Vs State

Allahabad High Court · AIR 1971 All 482 : (1971) 41 AWR 365 : (1971) CriLJ 1562

Evidence Act, 1872 — Section 32

High Courts29 Jan 1971Dismissed

Mohan Lal and Another Vs Ladli Prasad and Another

Allahabad High Court · AIR 1971 All 519 : (1971) 41 AWR 846

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 148, 149, 151

High Courts29 Jan 1971

Ram Dulare Yadav Vs State of U.P. and Another

Allahabad High Court · (1971) CriLJ 983

Constitution of India, 1950 — Article 226Police Act, 1861 — Section 7Constitution of India, 1950 — Article 226