High Courts12 Feb 1971Dismissed

Meharban Vs Buddhi and Others

Allahabad High Court · (1971) CriLJ 1363

Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395
High Courts11 Feb 1971Allowed

Islam Shah Vs Wali Mohammad Khan

Allahabad High Court · AIR 1971 All 473 : (1971) 41 AWR 351

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10(2)Limitation Act, 1908 — Section 14Uttar Pradesh General Civil Rules, 1957 — Rule 39