High Courts26 Mar 1971Allowed
Israr Ahmad and Another Vs Sant Ram
Allahabad High Court · AIR 1971 All 559 : (1971) 41 AWR 401
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 7C(6)
COURT ARCHIVE
Allahabad High Court judgments, 1971
418 judgments · page 15 of 21
High Courts26 Mar 1971
Ram Swarup and Another Vs The State
Allahabad High Court · (1971) 03 AHC CK 0002
Arms Act, 1959 — Section 25, 27, 29, 3Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts24 Mar 1971Dismissed
Commissioner of Income Tax Vs Bharat Bhandar
Allahabad High Court · (1974) 94 ITR 315
Income Tax Act, 1961 — Section 80G, 80J, 84, 88
High Courts24 Mar 1971Disposed Of
Tulsa Singh and Others Vs The Board of Revenue, U.P.
Allahabad High Court · AIR 1971 All 430 : (1971) 41 AWR 376
Stamp Act, 1899 — Article 15, 5, 2(5)Transfer of Property Act, 1882 — Section 54
High Courts23 Mar 1971Dismissed
Chhotey Lal and Others Vs The State
Allahabad High Court · (1972) CriLJ 59
Penal Code, 1860 (IPC) — Section 147, 149, 323, 425, 97
High Courts23 Mar 1971Dismissed
Raza Textiles Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1972) 86 ITR 673
Income Tax Act, 1922 — Section 13
High Courts23 Mar 1971
Gopal Jalan Vs Commissioner of Income Tax
Allahabad High Court · (1972) 86 ITR 317
High Courts23 Mar 1971
Seth Shiv Prasad Vs Commissioner of Income Tax
Allahabad High Court · (1972) 84 ITR 15
Income Tax Act, 1922 — Section 12(2), 6
High Courts23 Mar 1971
BHAU RAM JAWAHARMAL Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1971) 82 ITR 772
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1922 — Section 66(1)
High Courts22 Mar 1971Dismissed
Onkar Nath Jain Vs U.P. Co-operative Cane Union''s Federation Ltd., Lucknow
Allahabad High Court · AIR 1971 All 569
Arbitration Act, 1940 — Section 34
High Courts22 Mar 1971Dismissed
Ganga Glass Works (Private) Ltd., Balwali Vs The State of U.P. and Others
Allahabad High Court · AIR 1972 All 158 : (1973) 43 AWR 620 : (1951) 19 ITR 126
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(1), 42AUttar Pradesh Land Revenue Act, 1901 — Section 28
High Courts22 Mar 1971Allowed
Ajodhya Prasad Vs The Premier Insurance Co. Ltd.
Allahabad High Court · (1971) ACJ 363
Arbitration Act, 1940 — Section 20
High Courts19 Mar 1971Dismissed
Mohd. Yasin and Others Vs Abdul Wadood and Others
Allahabad High Court · AIR 1971 All 571
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4C, 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 1
High Courts19 Mar 1971Dismissed
Sultan Singh Vs Assistant Registrar Incharge Jhansi Division, Jhansi and Others
Allahabad High Court · AIR 1972 All 159
Constitution of India, 1950 — Article 19, 246
High Courts18 Mar 1971Dismissed
Bibi Ahmadi Begum Vs Controller of Estate Duty
Allahabad High Court · (1972) 83 ITR 303
Estate Duty Act, 1953 — Section 10
High Courts18 Mar 1971
Commissioner of Income Tax Vs Hari Om Co.
Allahabad High Court · (1972) 86 ITR 216
Companies Act, 1956 — Section 4Income Tax Act, 1922 — Section 26A
High Courts18 Mar 1971Allowed
Murli Dhar Upadhyaya Vs The University of Gorakhpur and Others
Allahabad High Court · (1972) 42 AWR 347
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4(1)Limitation Act, 1963 — Section 5
High Courts17 Mar 1971
Gajadhar Vs State
Allahabad High Court · (1971) 41 AWR 368 : (1971) CriLJ 1361
Penal Code, 1860 (IPC) — Section 378, 380, 425, 426Penal Code, 1860 (IPC) — Section 378, 380, 425, 426Penal Code, 1860 (IPC) — Section 378, 380, 425, 426
High Courts16 Mar 1971Allowed
Smt. K.L. Sehgal Vs The Commissioner, Allahabad and Others
Allahabad High Court · AIR 1971 All 573 : (1971) 41 AWR 248
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(3)
High Courts16 Mar 1971
Kanhaiya Lal Vs State
Allahabad High Court · (1971) CriLJ 1211
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7