High Courts28 Apr 1971Dismissed
Jeewan Nath Wahal Vs State Transport Authority, U.P., Lucknow and Others
Allahabad High Court · AIR 1971 All 553
Motor Vehicles Act, 1939 — Section 47(3), 57
COURT ARCHIVE
Allahabad High Court judgments, 1971
418 judgments · page 13 of 21
High Courts27 Apr 1971Disposed Off
Sri Ram Swarath Singh Vs Commissioner of Sales Tax
Allahabad High Court · (1972) 29 STC 134
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts27 Apr 1971Dismissed
Trilok Singh Vs Smt. Savitri Devi
Allahabad High Court · AIR 1972 All 52 : (1971) 41 AWR 567
Civil Procedure Code, 1908 (CPC) — Section 11Hindu Marriage Act, 1955 — Section 10, 23(2), 9
High Courts26 Apr 1971Allowed
Thakur Dass Vs Chagan Lal and Others
Allahabad High Court · AIR 1971 All 563 : (1971) 41 AWR 608
High Courts23 Apr 1971Allowed
Gopal Narain and Another Vs Kanchanlal and Others
Allahabad High Court · AIR 1971 All 556 : (1971) 41 AWR 452
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5Uttar Pradesh Land Tenures Legal Proceedings (Removal of Difficulties) Order, 1952 — Section 2Uttar Pradesh Tenancy Act, 1939 — Section 20, 27(2), 27(3)
High Courts23 Apr 1971Dismissed
M.M.L. Sahni and Another Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1972 All 156
Constitution of India, 1950 — Article 226
High Courts23 Apr 1971Disposed Of
Manohar Das and Others Vs The Board of Revenue, U.P.
Allahabad High Court · AIR 1971 All 523 : (1971) 41 AWR 513
Partnership Act, 1932 — Section 46, 48Stamp Act, 1899 — Article 45, 46B
High Courts23 Apr 1971
Commissioner of Wealth Tax Vs Rani Krishna Devi
Allahabad High Court · (1972) 84 ITR 94
Wealth Tax Act, 1957 — Section 24(10), 24(5), 24(6)
High Courts23 Apr 1971
Commissioner of Income Tax Vs New Punjab Calcutta Transport Co. (P.) Ltd.
Allahabad High Court · (1972) 83 ITR 844
Income Tax Act, 1922 — Section 22(1), 22(2)
High Courts22 Apr 1971Allowed
Chandra Shekhar and Others Vs Director of Consolidation, U.P., Lucknow (Camp Sultanpur) and Others
Allahabad High Court · AIR 1972 All 76
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 17, 48, 9A
High Courts22 Apr 1971
Raja Vishwanath Pratap Singh Vs Commissioner of Wealth Tax
Allahabad High Court · (1972) 84 ITR 135
Wealth Tax Act, 1957 — Section 17, 2
High Courts22 Apr 1971
Puttan Vs State
Allahabad High Court · (1971) 41 AWR 565 : (1972) CriLJ 270
Penal Code, 1860 (IPC) — Section 375, 376
High Courts22 Apr 1971
Sir Shadilal Sugar and General Mills Ltd. Vs Union of India (UOI) and Another
Allahabad High Court · (1972) 85 ITR 363
Income Tax Act, 1922 — Section 18A, 18A(5), 23
High Courts22 Apr 1971
Moti Lal Shyam Sunder Vs Commissioner of Income Tax
Allahabad High Court · (1972) 84 ITR 186
Income Tax Act, 1961 — Section 3, 4
High Courts21 Apr 1971Disposed Of
Commissioner of Income Tax Vs Brij Transport Company Ltd.
Allahabad High Court · (1973) 87 ITR 52
Income Tax Act, 1922 — Section 23A, 23A(1), 34(3)
High Courts20 Apr 1971Allowed
COMMISSIONER OF Income Tax, U.P. Vs JHAGRU RAM KUNDA NAND.
Allahabad High Court · (1972) 86 ITR 823
Income Tax Act, 1922 — Section 28(1)(c)Income Tax Act, 1922 — Section 28(1)(c)Income Tax Act, 1922 — Section 28(1)(c)
High Courts20 Apr 1971Dismissed
Isherdas Sahni and Brothers Vs The District Magistrate, Lucknow and Another
Allahabad High Court · AIR 1972 All 83
Cinematograph Act, 1918 — Section 5(3), 9Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 13Uttar Pradesh Cinematograph Rules, 1951 — Rule 2
High Courts20 Apr 1971
Smt. Kusum Kumari Vs Union of India (UOI) and Others
Allahabad High Court · (1972) 85 ITR 19
Income Tax Act, 1961 — Section 218, 220, 221, 221(1)
High Courts20 Apr 1971
Dr. S.M. Gupta Vs Commissioner of Income Tax
Allahabad High Court · (1972) 86 ITR 406
Income Tax Act, 1961 — Section 271
High Courts13 Apr 1971Dismissed
Laxmi Devi Vs Chandramani Devi
Allahabad High Court · AIR 1971 All 506 : (1971) 41 AWR 382
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 105, 106