High Courts24 Jul 1970Allowed
Sri Krishna Vs The State Transport Appellate Tribunal, U.P., Lucknow and Others
Allahabad High Court · AIR 1971 All 244
Constitution of India, 1950 — Article 226Uttar Pradesh Motor Vehicles Rules, 1940 — Rule 72
COURT ARCHIVE
Allahabad High Court judgments, 1970
377 judgments · page 9 of 19
High Courts23 Jul 1970Allowed
Smt. Hirakali Vs Dr. Ram Asrey Awasthi
Allahabad High Court · AIR 1971 All 201 : (1970) 40 AWR 608
Civil Procedure Code, 1908 (CPC) — Section 9Hindu Marriage Act, 1955 — Section 10, 13, 23, 23(1)
High Courts23 Jul 1970Dismissed
Girdhari Lal Gian Chand Vs Commissioner of Income Tax
Allahabad High Court · (1971) 79 ITR 561
Income Tax Act, 1922 — Section 10(2)
High Courts22 Jul 1970Allowed
Basant Lal and Another Vs Hira Lal and Others
Allahabad High Court · (1970) 40 AWR 620
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 139A(2)
High Courts22 Jul 1970Dismissed
Murari Lal Agrawal and Sons Vs The Assistant Commissioner (Judicial) Sales Tax and Another
Allahabad High Court · AIR 1971 All 1 : (1971) 27 STC 402
Central Sales Tax (Amendment) Act, 1969 — Section 10Central Sales Tax Act, 1956 — Section 6(1A), 8(2A), 9Constitution of India, 1950 — Article 14, 19(1), 301, 302, 303
High Courts21 Jul 1970Allowed
Mehrunnisa Vs Noor Mohammad
Allahabad High Court · AIR 1971 All 138 : (1970) 40 AWR 593 : (1971) CriLJ 453
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(3), 488(4), 488(5)
High Courts16 Jul 1970Allowed
B.P. Sinha Vs Som Nath
Allahabad High Court · AIR 1971 All 297
Transfer of Property Act, 1882 — Section 105, 107, 115, 53A
High Courts16 Jul 1970
Dr. (Mrs.) Gyanwati Trivedi Vs Dr. (Miss) Sarojini Varshney and Others
Allahabad High Court · (1970) 2 LLJ 462
Constitution of India, 1950 — Article 74
High Courts15 Jul 1970Allowed
Risal (died and after him Smt. Mathuri) Vs DY. Director of Consolidation, UP, Lucknow Camp at Meerut and Others
Allahabad High Court · (1970) 40 AWR 634
Evidence Act, 1872 — Section 90(2), 90A(2)
High Courts15 Jul 1970Dismissed
Nagar Swastha Adhikari Nagar Mahapalika Vs Mangalia
Allahabad High Court · (1970) 40 AWR 657
Prevention of Food Adulteration Act, 1954 — Section 13(5)
High Courts15 Jul 1970Allowed
Shrimati Sarwari Kahtoon Vs Controller of Estate Duty
Allahabad High Court · (1970) 78 ITR 719
Estate Duty Act, 1953 — Section 10, 27, 27, 5, 53(1)
High Courts15 Jul 1970Allowed
Security Printers of India (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1970) 78 ITR 766
Income Tax Act, 1922 — Section 10(2)
High Courts15 Jul 1970Allowed
Jwala Prasad Radha Kishan Vs Commissioner of Income Tax
Allahabad High Court · (1971) 79 ITR 530
Income Tax Act, 1922 — Section 10(1), 10(2)
High Courts14 Jul 1970Allowed
Municipal Board, Aligarh Vs Amar Jeet Singh Chopra
Allahabad High Court · (1970) 40 AWR 550
Criminal Procedure Code, 1898 (CrPC) — Section 539B
High Courts14 Jul 1970Dismissed
Roshanlal Sharma Vs State of U.P.
Allahabad High Court · AIR 1971 All 210
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Jul 1970Partly Allowed
Mahabir Prasad Jagdish Prasad Vs Commissioner of Sales Tax
Allahabad High Court · (1971) 27 STC 337
Central Sales Tax Act, 1956 — Section 21, 7
High Courts13 Jul 1970Dismissed
Parasnath Thakur Prasad Vs Hari Narayan Tewari and Others
Allahabad High Court · AIR 1971 All 404
Civil Procedure Code, 1908 (CPC) — Section 115, 9Transfer of Property Act, 1882 — Section 55(1)
High Courts13 Jul 1970Allowed
H.H. Maharaja Vibhuti Narain Singh Vs Commissioner of Wealth Tax
Allahabad High Court · (1970) 78 ITR 714
Wealth Tax Act, 1957 — Section 5, 5(1)
High Courts13 Jul 1970
Ravindra Prakash and Another Vs The Union of India and Others
Allahabad High Court · (1970) 40 AWR 622
Constitution of India, 1950 — Article 133(1)(b)Land Acquisition Act, 1894 — Section 6
High Courts10 Jul 1970Disposed Of
Sahu Dharmata Saran Vs Commissioner of Wealth Tax
Allahabad High Court · (1971) 80 ITR 194
Wealth Tax Act, 1957 — Section 7, 7(1), 7(2)