High Courts11 Aug 1970Disposed Of
State of U.P. Vs Raja Ram
Allahabad High Court · (1970) 40 AWR 848
Penal Code, 1860 (IPC) — Section 441, 447Penal Code, 1860 (IPC) — Section 441, 447Penal Code, 1860 (IPC) — Section 441, 447
COURT ARCHIVE
Allahabad High Court judgments, 1970
377 judgments · page 8 of 19
High Courts10 Aug 1970Partly Allowed
Shyam Lal Paharia and Another Vs Gaya Prasad Gupta ''Rasal''
Allahabad High Court · AIR 1971 All 192
Copyright Act, 1957 — Section 1, 2, 35, 6
High Courts10 Aug 1970Allowed
Subimal Rudra Vs Addl. District Magistrate and Others
Allahabad High Court · (1970) 40 AWR 647
Penal Code, 1860 (IPC) — Section 409, 471
High Courts08 Aug 1970Dismissed
Chaudhari Mohd. Shafi Vs Shakir Ali Khan and Others
Allahabad High Court · (1970) 40 AWR 779
High Courts07 Aug 1970Dismissed
Chanan Singh Vs Hari Singh and Another
Allahabad High Court · (1971) CriLJ 989
Criminal Procedure Code, 1898 (CrPC) — Section 145, 517
High Courts07 Aug 1970Dismissed
Har Narain Singh and Another Vs State
Allahabad High Court · (1970) 40 AWR 727
Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Aug 1970Allowed
Brij Bhushan Lal and Another Vs Shiv Vratt Sharma
Allahabad High Court · (1970) 40 AWR 762
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Aug 1970Dismissed
Heramba Nath Mukherjee Vs Bir Charan Bapuly
Allahabad High Court · (1970) 40 AWR 812
High Courts06 Aug 1970Allowed
Abhai Ram Gopi Nath Vs Commissioner of Income Tax
Allahabad High Court · (1971) 79 ITR 339
Income Tax Act, 1922 — Section 23, 31(3)
High Courts05 Aug 1970Dismissed
Smt. Mania Vs Deputy Director of Consolidation, U.P. and Others
Allahabad High Court · AIR 1971 All 151
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 25(1)
High Courts03 Aug 1970Allowed
Sita Ram Singh and Others Vs State of UP and Others
Allahabad High Court · (1970) 40 AWR 717
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20
High Courts30 Jul 1970Dismissed
Brij Gopal Sharma and Others Vs Jagdish Nath Sharma and Others
Allahabad High Court · (1970) 40 AWR 630
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3
High Courts29 Jul 1970Allowed
Sekhbir Singh and Another Vs Hacheru Singh and Others
Allahabad High Court · (1970) 40 AWR 822
Agra Tenancy Act, 1926 — Section 271Agra Tenancy Act, 1926 — Section 271Agra Tenancy Act, 1926 — Section 271
High Courts28 Jul 1970Allowed
State of UP Vs Mangat
Allahabad High Court · (1970) 40 AWR 623
Public Gambling Act, 1867 — Section 13
High Courts28 Jul 1970Dismissed
Krishna Murari Lal Vs The Deputy Director of Consolidation, U.P. Lucknow (Campetah) and Others
Allahabad High Court · (1970) 40 AWR 672
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 10, 11, 209, 210
High Courts27 Jul 1970Disposed Of
Jwala Prasad Vs S.N. Varma, Formerly Additional District Magistrate (Rural) and Another
Allahabad High Court · (1970) 78 ITR 352
Income Tax Act, 1922 — Section 45, 46, 67
High Courts27 Jul 1970Allowed
The Agricultural and Industrial Syndicate Ltd., Saharanpur Vs The State of U.P. and Others
Allahabad High Court · AIR 1971 All 134 : (1970) 40 AWR 753 : (1971) RD 29
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 5
High Courts27 Jul 1970Allowed
Chandroo Vs Deputy Director of Consolidation, Muzaffarnagar and Ohters
Allahabad High Court · (1970) 40 AWR 655
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1
High Courts27 Jul 1970Dismissed
Jai Prakash Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1970) 40 AWR 670
Hindu Adoptions and Maintenance Act, 1956 — Section 13Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154
High Courts24 Jul 1970Dismissed
Sughar Singh Vs Deputy Director of Consolidation U.P. Lucknow, Camp at Etawah and Others
Allahabad High Court · (1970) 40 AWR 656
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9