High Courts15 Sept 1970Dismissed
Shri Ram Arora Vs Commissioner of Income Tax
Allahabad High Court · (1976) AWC 493 : (1971) 80 ITR 78
Income Tax Act, 1922 — Section 13
COURT ARCHIVE
Allahabad High Court judgments, 1970
377 judgments · page 5 of 19
High Courts14 Sept 1970Allowed
Ramchandra and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1971 All 155 : (1970) 40 AWR 826 : (1971) CriLJ 578
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 191, 252
High Courts14 Sept 1970Dismissed
Babu Ram Vs State of UP and Another
Allahabad High Court · (1970) 40 AWR 769
High Courts11 Sept 1970Dismissed
R.B. Jessa Ram Fateh Chand Vs Commissioner of Income Tax
Allahabad High Court · (1971) 81 ITR 409
Income Tax Act, 1922 — Section 26(1), 26(2)
High Courts11 Sept 1970
Commissioner of Income Tax Vs Hirdey Narain Yogendra Prakash
Allahabad High Court · (1971) 82 ITR 136
Income Tax Act, 1922 — Section 31
High Courts10 Sept 1970Disposed Of
Harikishan alias Totey Vs State
Allahabad High Court · (1970) 40 AWR 835
Arms Act, 1959 — Section 25(1)(a)Criminal Procedure Code, 1898 (CrPC) — Section 165Arms Act, 1959 — Section 25(1)(a)
High Courts09 Sept 1970Disposed Of
Ram Singh and Aanother Vs Deputy Director of Consolidation (Shri R.C. Sharma) Camp at Meerut and Others
Allahabad High Court · (1970) 40 AWR 838
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(1)
High Courts09 Sept 1970Dismissed
Vijai Nath Vs Damodar Das Chela Shiv Mangal Das and Others
Allahabad High Court · AIR 1971 All 109
Civil Procedure Code, 1908 (CPC) — Section 107, 96
High Courts08 Sept 1970Allowed
Chet Ram and Another Vs Director of Consolidation, Camp At Etawah and Others
Allahabad High Court · (1970) 40 AWR 775
Uttar Pradesh Tenancy Act, 1939 — Section 59Uttar Pradesh Tenancy Act, 1939 — Section 59Uttar Pradesh Tenancy Act, 1939 — Section 59
High Courts08 Sept 1970Disposed Of
Jaswant Rai Churamani Vs Commissioner of Income Tax
Allahabad High Court · (1971) 80 ITR 701
Income Tax Act, 1961 — Section 87(1)
High Courts08 Sept 1970Allowed
Mangala Prasad Jaiswal Vs District Magistrate and Others
Allahabad High Court · AIR 1971 All 77 : (1970) 40 AWR 649
Uttar Pradesh Municipalities Act, 1916 — Section 87A(12)
High Courts08 Sept 1970
Commissioner of Wealth Tax Vs Seth Vijai Kumar Estate
Allahabad High Court · (1971) 79 ITR 371
High Courts08 Sept 1970Dismissed
Ram Nath and Others Vs The Deputy Director of Consolidation, Gyanpur, Distt. Varanasi and Others
Allahabad High Court · (1970) 40 AWR 821
High Courts07 Sept 1970Dismissed
State of UP Vs Mohammad Zaki
Allahabad High Court · (1970) 40 AWR 862
Prevention of Food Adulteration Rules, 1955 — Rule 20Prevention of Food Adulteration Rules, 1955 — Rule 20Prevention of Food Adulteration Rules, 1955 — Rule 20
High Courts04 Sept 1970Dismissed
The Zila Parishad Muzaffarnagar Vs Baboo Ram and Others
Allahabad High Court · (1970) 40 AWR 773
High Courts04 Sept 1970
Mother India Refrigeration Industries (P) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1971) 80 ITR 510
Income Tax Act, 1922 — Section 10(2), 24(2)
High Courts04 Sept 1970Dismissed
Munshi Lal Niyaria Vs Lala Kedar Nath and Another
Allahabad High Court · (1970) 40 AWR 803
Transfer of Property Act, 1882 — Section 105, 109Transfer of Property Act, 1882 — Section 105, 109Transfer of Property Act, 1882 — Section 105, 109
High Courts03 Sept 1970Allowed
Badri Prasad Vs State of UP and Others
Allahabad High Court · (1970) 40 AWR 867
Criminal Procedure Code, 1898 (CrPC) — Section 337(1)Criminal Procedure Code, 1898 (CrPC) — Section 337(1)Criminal Procedure Code, 1898 (CrPC) — Section 337(1)
High Courts03 Sept 1970Allowed
Automobile Karmchari Sangh and Others Vs Industrial Tribunal (II) Lucknow and Others
Allahabad High Court · (1970) 40 AWR 742
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(13)
High Courts03 Sept 1970Disposed Of
Seth Banarsi Das Gupta Vs Commissioner of Income Tax
Allahabad High Court · (1971) 81 ITR 170
Income Tax Act, 1922 — Section 10(2), 12(2)