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Allahabad High Court judgments, 1970

377 judgments · page 4 of 19

High Courts30 Sept 1970

Ram Jus and Another Vs State

Allahabad High Court · (1970) 40 AWR 852

Uttar Pradesh Excise Act, 1910 — Section 60(a)Uttar Pradesh Excise Act, 1910 — Section 60(a)Uttar Pradesh Excise Act, 1910 — Section 60(a)
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High Courts30 Sept 1970Dismissed

Viseswar and Others Vs Ram Asre

Allahabad High Court · (1970) 40 AWR 830

Criminal Procedure Code, 1898 (CrPC) — Section 209, 437Criminal Procedure Code, 1898 (CrPC) — Section 209, 437Criminal Procedure Code, 1898 (CrPC) — Section 209, 437
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High Courts28 Sept 1970Dismissed

Shyam Sunder Jhunjhunwala Vs State

Allahabad High Court · (1970) 40 AWR 814

Companies Act, 1956 — Section 166, 220Companies Act, 1956 — Section 166, 220Companies Act, 1956 — Section 166, 220
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High Courts18 Sept 1970Dismissed

Bhaoo Singh Vs Smt. Ram Devi and Others

Allahabad High Court · (1970) 40 AWR 819

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 16, 3(12)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 16, 3(12)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 16, 3(12)
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