High Courts10 Feb 1970Dismissed

Tika Ram Vs Naubat

Allahabad High Court · (1970) 40 AWR 237

Provincial Small Cause Courts Act, 1887 — Section 16Uttar Pradesh Panchayat Raj Act, 1947 — Section 85
High Courts05 Feb 1970Allowed

Bechan Lal and Others Vs State

Allahabad High Court · (1970) 40 AWR 820

Criminal Procedure Code, 1898 (CrPC) — Section 249, 436Untouchability (Offences) Act, 1955 — Section 7Criminal Procedure Code, 1898 (CrPC) — Section 249, 436