High Courts02 Mar 1970
Ram Kumar and Co. Vs The Commissioner of S.T., U.P.
Allahabad High Court · AIR 1970 All 650 : (1971) 27 STC 13
Uttar Pradesh Sales Tax Act, 1948 — Section 2
COURT ARCHIVE
Allahabad High Court judgments, 1970
377 judgments · page 16 of 19
High Courts27 Feb 1970Dismissed
Saeed Ahmad Vs Inspecting Assistant Commissioner of Income Tax, Range II
Allahabad High Court · (1971) 79 ITR 28
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 271(1)
High Courts27 Feb 1970Disposed Of
Abbas Ali Meerza Vs The Controller of Estate Duty, U.P., Lucknow
Allahabad High Court · AIR 1971 All 167 : (1970) 78 ITR 759
Estate Duty Act, 1953 — Section 10, 64(1)
High Courts27 Feb 1970Allowed
Union of India (UOI) Vs Onkar Singh Johari
Allahabad High Court · AIR 1971 All 246 : (1971) 21 FLR 261
Constitution of India, 1950 — Article 311
High Courts26 Feb 1970Dismissed
Mohammad Ismail Vs Lala Chattar Sain
Allahabad High Court · (1970) 40 AWR 373
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts26 Feb 1970
Commissioner of Sales Tax Vs Brijvasi Traders
Allahabad High Court · (1971) 27 STC 55
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts26 Feb 1970Allowed
Parwez Alam Vs State of UP and Others
Allahabad High Court · (1970) 40 AWR 290
Imposition of Ceiling of Land Holdings Act, 1961 — Section 3, 5
High Courts26 Feb 1970
Commissioner, Sales Tax Vs Free India Cycle Industries
Allahabad High Court · (1970) 26 STC 428
Uttar Pradesh Sales Tax Act, 1948 — Section 3A
High Courts25 Feb 1970Dismissed
Agarwal Brothers Vs Commissioner of Income Tax
Allahabad High Court · (1970) 78 ITR 312
Income Tax Act, 1922 — Section 10(2), 66(1)
High Courts25 Feb 1970Allowed
Abul Khair and Others Vs Hon''ble Chief Justice, High Court of Judicature at Allahabad and Others
Allahabad High Court · AIR 1971 All 44
Allahabad High Court (Conditions of Service of Staff) Rules, 1946 — Rule 9Constitution of India, 1950 — Article 226, 229
High Courts24 Feb 1970Partly Allowed
Syed Alley Eba Rizvi Vs State and Another
Allahabad High Court · AIR 1971 All 107 : (1971) CriLJ 359
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 476, 479A
High Courts23 Feb 1970Dismissed
Bharosi Lal Vs State
Allahabad High Court · (1970) 40 AWR 327
Criminal Procedure Code, 1898 (CrPC) — Section 514(1), 57Prevention of Food Adulteration Act, 1954 — Section 10(5), 10(8)
High Courts23 Feb 1970
Mahadeo Ram Ram Jatan Vs Commissioner of Sales Tax
Allahabad High Court · (1970) 26 STC 186
Central Sales Tax Act, 1956 — Section 10, 8, 9
High Courts23 Feb 1970Dismissed
Rikhab Dass Vs Smt. Chandro and Others
Allahabad High Court · AIR 1971 All 234 : (1970) 40 AWR 245
Limitation Act, 1908 — Section 14, 3(1), 5
High Courts23 Feb 1970Disposed Of
Commissioner, Sales Tax Vs Ajay Metal Products
Allahabad High Court · (1970) 26 STC 433
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts20 Feb 1970Allowed
Kores (India) Limited Vs State OF Utter Predesh and Another
Allahabad High Court · (1970) 26 STC 126
Constitution of India, 1950 — Article 14, 226
High Courts20 Feb 1970
Har Bux Singh and Others Vs Gram Sabha, Kurmidih and Others
Allahabad High Court · (1970) 40 AWR 536
Limitation Act, 1963 — Section 12(2)
High Courts19 Feb 1970
Premier Motors (P.) Ltd. Vs Commissioner, Sales Tax
Allahabad High Court · (1970) 26 STC 402
Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts18 Feb 1970Allowed
Commissioner, Sales Tax Vs Balwant Singh Jag Roshan Lal
Allahabad High Court · (1970) 26 STC 129
Uttar Pradesh Sales Tax Act, 1948 — Section 4(1)(a)
High Courts18 Feb 1970Allowed
Commissioner, Sales Tax Vs Kanpur Udyog Bhandar
Allahabad High Court · (1970) 26 STC 431