High Courts04 Aug 1969Allowed
Mohd. Ismail Vs Ashiq Husain
Allahabad High Court · AIR 1970 All 648
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Allahabad High Court judgments, 1969
223 judgments · page 8 of 12
High Courts31 Jul 1969Disposed Of
Gur Bux Rai Har Bux Rai Vs Commissioner of Income Tax
Allahabad High Court · (1970) 75 ITR 350
Excess Profits Tax Act, 1940 — Section 10A, 8
High Courts29 Jul 1969Dismissed
Rahim Bux and Others Vs Mohammad Shafi
Allahabad High Court · AIR 1971 All 16
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 108
High Courts29 Jul 1969
Radhey Vs State
Allahabad High Court · (1969) 39 AWR 670 : (1970) CriLJ 1544
Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 328
High Courts28 Jul 1969Dismissed
The Aluminium Corporation of India Ltd. and Another Vs Lakshmi Ratan Cotton Mills Co. Ltd. and Others
Allahabad High Court · AIR 1970 All 452 : (1969) 39 CompCas 23
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7Companies (Court) Rules, 1959 — Rule 103, 104, 150, 151, 95Companies Act, 1956 — Section 433, 434, 434(1), 443(2)
High Courts21 Jul 1969Allowed
Bahori Lal Vs Land Acquisition Officer and Others
Allahabad High Court · AIR 1970 All 414 : (1969) 39 AWR 557
Land Acquisition Act, 1894 — Section 3, 4, 4(1), 4(2), 48(1)
High Courts17 Jul 1969Allowed
Chhotey Lal Bishwanath Vs Sales Tax Officer
Allahabad High Court · (1970) 26 STC 237
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts11 Jul 1969Dismissed
Commissioner, Sales Tax Vs Shankar Lal Chandra Prakash
Allahabad High Court · (1970) 26 STC 386
Central Sales Tax Act, 1956 — Section 14, 15
High Courts11 Jul 1969Dismissed
Chawla Bank Ltd. Vs Reserve Bank of India and Others
Allahabad High Court · (1970) 40 CompCas 15
Banking Regulation Act, 1949 — Section 45Companies Act, 1913 — Section 153Companies Act, 1956 — Section 391
High Courts23 May 1969Dismissed
R.R. Engineering Co. Vs Zila Parishad, Bareilly and Another
Allahabad High Court · AIR 1970 All 316 : (1969) 39 AWR 534
Constitution of India, 1950 — Article 276, 276(2), 277Uttar Pradesh District Boards Act, 1922 — Section 108Uttar Pradesh Zila Parishad and Kshetra Samiti Adhiniyam, 1961 — Section 270
High Courts22 May 1969Dismissed
Din Dayal Kesho Lal Vs The Sales Tax Officer II and Another
Allahabad High Court · (1970) 25 STC 221
Constitution of India, 1950 — Article 226
High Courts22 May 1969Dismissed
Gupta Homeo Medical Stores Vs Commissioner of Sales Tax
Allahabad High Court · (1969) 24 STC 415
Uttar Pradesh Sales Tax Act, 1948 — Section 11(4), 3A
High Courts22 May 1969
Jawahar Lal Rastogi Vs Commissioner of Income Tax
Allahabad High Court · (1970) 78 ITR 491
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22(4), 37(1)
High Courts21 May 1969Dismissed
Mst. Noor Jahan Begum Vs Muftkhar Dad Khan and Others
Allahabad High Court · AIR 1970 All 170
High Courts19 May 1969Dismissed
Asharfi Lal Vs Firm Thakur Pd. Kishori Lal and Others
Allahabad High Court · AIR 1970 All 197 : (1969) 39 AWR 439
High Courts15 May 1969Dismissed
Jagdish Prasad and Another Vs State of U.P. and Others
Allahabad High Court · AIR 1971 All 285
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 6
High Courts13 May 1969Allowed
Swami Prasad Pradhan Vs Hargovind Sahai Mathur and Others
Allahabad High Court · AIR 1970 All 251 : (1969) 39 AWR 441
Constitution of India, 1950 — Article 141Penal Code, 1860 (IPC) — Section 21, 28Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1), 96A
High Courts13 May 1969Dismissed
The Commissioner, Sales Tax Vs Sita Ram Agarwal
Allahabad High Court · (1970) 25 STC 218
Uttar Pradesh Sales Tax Rules, 1948 — Rule 8
High Courts12 May 1969Allowed
The New India Assurance Co. Ltd. and Others Vs Smt. Shanti Misra and Others
Allahabad High Court · (1970) ACJ 24 : AIR 1970 All 408
Limitation Act, 1963 — Section 29, 5Motor Vehicles Act, 1939 — Section 110, 110A , 110B , 110C , 110D
High Courts09 May 1969Allowed
Lala Ram and Another Vs Bhajani
Allahabad High Court · AIR 1970 All 398
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84