High Courts04 Aug 1959Dismissed
Ram Swarup and Another Vs Futtu
Allahabad High Court · AIR 1960 All 367
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 55, 55(2)
COURT ARCHIVE
Allahabad High Court judgments, 1959
317 judgments · page 9 of 16
High Courts03 Aug 1959Dismissed
Prem Narain Tandon Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1960 All 205
Constitution of India, 1950 — Article 200, 213, 226
High Courts03 Aug 1959Dismissed
Janki Prasad Hanuman Prasad Vs Pt. Harish Chandra Tewari and Another
Allahabad High Court · AIR 1960 All 211
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts31 Jul 1959Dismissed
Shahzad Rai Hira Lal Vs Commissioner of Sales Tax
Allahabad High Court · (1959) 29 AWR 667 : (1960) 11 STC 689
Uttar Pradesh Sales Tax Act, 1948 — Section 11, 11(2), 11(3)
High Courts31 Jul 1959Allowed
Balraj Bhalla Vs Sri Ramesh Chandra Nigam and Another
Allahabad High Court · AIR 1960 All 157 : (1959) 29 AWR 629
Constitution of India, 1950 — Article 20, 20(3)Evidence Act, 1872 — Section 114, 73Identification of Prisoners Act, 1920 — Section 5, 6
High Courts31 Jul 1959
Balraj Bhalla Vs Ramesh Chandra Nigam and Another
Allahabad High Court · (1960) CriLJ 297
Constitution of India, 1950 — Article 20, 226Evidence Act, 1872 — Section 114, 3, 73Identification of Prisoners Act, 1920 — Section 5, 6
High Courts29 Jul 1959Dismissed
Nadir Ali Barqa Zaidi and Others Vs The State of U.P.
Allahabad High Court · AIR 1960 All 103 : (1960) CriLJ 188
Criminal Procedure Code, 1898 (CrPC) — Section 423, 423(1A)Penal Code, 1860 (IPC) — Section 120A, 120B, 23, 24, 405
High Courts29 Jul 1959Dismissed
Ram Nath Vs Mst. Nanhi Begam After Her Yusuf Ali Khan and Others
Allahabad High Court · (1960) 30 AWR 238
Civil Procedure Code, 1908 (CPC) — Section 11, 47, 7
High Courts29 Jul 1959Dismissed
Mohammad Ibrahim Khan Vs Pateshwari Prasad Singh
Allahabad High Court · AIR 1960 All 252 : (1960) 30 AWR 108
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 107
High Courts28 Jul 1959Disposed Of
Uma Shankar Rai and Others Vs Divisional Superintendent, Northern Railway, Lucknow and Others
Allahabad High Court · AIR 1960 All 366 : (1959) 29 AWR 664
Constitution of India, 1950 — Article 226
High Courts28 Jul 1959Dismissed
Mula and Another Vs Babu Ram and Another
Allahabad High Court · AIR 1960 All 573 : (1960) 30 AWR 210
Civil Procedure Code, 1908 (CPC) — Section 100, 115, 151Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Jul 1959Allowed
Kunwar Trivikram Narain Singh Vs Commissioner of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1960 All 264 : (1959) 29 AWR 684 : (1961) 41 ITR 150
Income Tax Act, 1922 — Section 2(1), 4(3)
High Courts24 Jul 1959Dismissed
State Vs Chandra Bali Singh
Allahabad High Court · AIR 1960 All 124 : (1959) 29 AWR 488 : (1960) CriLJ 203
Constitution of India, 1950 — Article 14, 20, 20(2)Prisons Act, 1894 — Section 45, 45(1), 46(1), 50, 52
High Courts24 Jul 1959
Babu Lal Vs State
Allahabad High Court · (1960) CriLJ 437
Evidence Act, 1872 — Section 105, 3Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts23 Jul 1959Dismissed
Union of India (UOI) Vs Smt. Azizn (Widow) and Others
Allahabad High Court · AIR 1960 All 131
Limitation Act, 1908 — Article 31Railways Act, 1890 — Section 77
High Courts21 Jul 1959Dismissed
P.P. Gupta Vs East Asiatic Co., Bombay
Allahabad High Court · AIR 1960 All 184
Civil Procedure Code, 1908 (CPC) — Section 10, 115, 151
High Courts21 Jul 1959Dismissed
Mahabir Jute Mills Vs Firm Kedar Nath Ram Bharose
Allahabad High Court · AIR 1960 All 254 : (1959) 29 AWR 677
Specific Relief Act, 1877 — Section 42
High Courts17 Jul 1959Allowed
Surendra Kumar & another Vs Rajendra Kumar Agarwal
Allahabad High Court · (1959) 07 AHC CK 0015
High Courts16 Jul 1959Allowed
Ram Jiwan Misra and Another Vs Ram Janki and Others
Allahabad High Court · AIR 1960 All 85 : (1959) 29 AWR 632
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Jul 1959Allowed
State Vs D.N. Bhargava and Another
Allahabad High Court · AIR 1960 All 92 : (1959) 29 AWR 478 : (1960) CriLJ 187 : (1959) 2 LLJ 700
Factories Act, 1948 — Section 105, 8(2)