High Courts28 Sept 1959Allowed
Ramzani Vs State
Allahabad High Court · AIR 1960 All 350 : (1960) 30 AWR 22 : (1960) CriLJ 774
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 476, 476B, 559Penal Code, 1860 (IPC) — Section 211
COURT ARCHIVE
Allahabad High Court judgments, 1959
317 judgments · page 5 of 16
High Courts26 Sept 1959Disposed Of
Raja Vijai Pratap Singh Vs State of Uttar Pradesh and another
Allahabad High Court · (1961) 31 AWR 154
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 52
High Courts26 Sept 1959Allowed
Teg Singh Vs Govind Ballabh and Another
Allahabad High Court · (1960) 30 AWR 131
High Courts25 Sept 1959Allowed
Sri Jogendra Singh Vs State of Uttar Pradesh
Allahabad High Court · AIR 1960 All 505
Government of India Act, 1935 — Section 241(2), 266(3)Uttar Pradesh Disciplinary Proceedings (Administrative Tribunal) Rules, 1947 — Rule 4(1)
High Courts25 Sept 1959Allowed
Smt. Ganga Devi Vs Rent Control and Eviction Officer and Others
Allahabad High Court · (1960) 30 AWR 26
Constitution of India, 1950 — Article 226
High Courts25 Sept 1959Allowed
The State of Uttar Pradesh Vs Raja Ram
Allahabad High Court · AIR 1960 All 588 : (1960) RD 371
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Court Fees Act, 1870 — Article 10
High Courts24 Sept 1959Dismissed
Wahid Mian Hiddan Mian Vs The State
Allahabad High Court · AIR 1961 All 111 : (1961) CriLJ 206
Constitution of India, 1950 — Article 5, 6, 7Foreigners Act, 1946 — Section 14Foreigners Order, 1948 — Rule 7
High Courts23 Sept 1959Allowed
Divisional Supdt., Northern Rly., Moradabad Vs Umrao
Allahabad High Court · AIR 1960 All 283
Workmens Compensation Act, 1923 — Section 10, 3
High Courts23 Sept 1959
Prakash Ice Factory Vs State of Uttar Pradesh and Others
Allahabad High Court · (1959) 2 LLJ 695
Arbitration Act, 1940 — Section 14
High Courts22 Sept 1959Dismissed
Gaya Prasad Misra Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1960 All 618 : (1960) CriLJ 1290
Constitution of India, 1950 — Article 311Criminal Law (Amendment) Act, 1952 — Section 7, 8Criminal Procedure Code, 1898 (CrPC) — Section 173, 190
High Courts22 Sept 1959Dismissed
Sardar Narendra Singh Vs State of U.P. and Others
Allahabad High Court · (1960) 30 AWR 299
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 32(2)
High Courts22 Sept 1959Dismissed
Shubrati Khan Vs State
Allahabad High Court · AIR 1960 All 394 : (1960) CriLJ 865
Criminal Procedure Code, 1898 (CrPC) — Section 204(1A), 204A, 244
High Courts22 Sept 1959Disposed Of
The Chief Conservator of Forests, U.P. and others Vs D.A. Lyall
Allahabad High Court · (1959) 09 AHC CK 0029
Uttar Pradesh Forest Service Rules, 1952 — Rule 16
High Courts22 Sept 1959Dismissed
Chandrapal Vs Smt. Mungia
Allahabad High Court · AIR 1961 All 549
Guardians and Wards Act, 1890 — Section 25, 7
High Courts22 Sept 1959Dismissed
Aftab Ahmad and Others Vs The Hindustan Commercial Bank Ltd., Aminabad, Lucknow
Allahabad High Court · AIR 1960 All 558
Civil Procedure Code, 1908 (CPC) — Section 38, 41
High Courts21 Sept 1959Dismissed
Dharam Vir Singh Vs State of U.P.
Allahabad High Court · (1960) 30 AWR 15
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 22, 24
High Courts18 Sept 1959Dismissed
Iqtida Khan Vs Income Tax Officer, ''A'' Ward Central Revenue Building, Lucknow and Another
Allahabad High Court · AIR 1960 All 243 : (1960) 30 AWR 230 : (1961) 41 ITR 165
Income Tax Act, 1922 — Section 23, 23(5), 3, 44
High Courts16 Sept 1959Allowed
Partheshwar Narain Singh and Others Vs Rang Nath and Others
Allahabad High Court · (1960) 30 AWR 63
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 195
High Courts16 Sept 1959Dismissed
B. Sri Kishna Kumar Vs Smt. Sarla Devi and Others
Allahabad High Court · AIR 1960 All 529
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts16 Sept 1959Dismissed
Jai Narain and Others Vs Chheda Lal and Others
Allahabad High Court · AIR 1960 All 385
Civil Procedure Code, 1908 (CPC) — Section 144, 147, 151, 152Constitution of India, 1950 — Article 215