High Courts29 Oct 1957Dismissed
Ram Prasad and Others Vs State
Allahabad High Court · AIR 1958 All 159 : (1957) 27 AWR 870 : (1958) CriLJ 308
Criminal Procedure Code, 1898 (CrPC) — Section 423, 423(1), 439, 522, 522(1)
COURT ARCHIVE
Allahabad High Court judgments, 1957
425 judgments · page 5 of 22
High Courts29 Oct 1957Allowed
Narain Ram Agarhari Vs Chandi Prasad Dubey and Another
Allahabad High Court · AIR 1958 All 850
Civil Procedure Code, 1908 (CPC) — Section 64Limitation Act, 1908 — Article 138, 144Specific Relief Act, 1877 — Section 42
High Courts28 Oct 1957Dismissed
Ram Naresh Vs Anirudh and Another
Allahabad High Court · (1957) 27 AWR 886
High Courts28 Oct 1957Disposed Of
Yar Muhammad and Another Vs Lakshmi Das and Others
Allahabad High Court · AIR 1959 All 1 : (1958) 28 AWR 703
Civil Procedure Code, 1908 (CPC) — Section 20, 9Specific Relief Act, 1877 — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 183, 242
High Courts28 Oct 1957Allowed
Ram Lal Rajaram Vs G.D. Mehrotra and Co. and Others
Allahabad High Court · AIR 1958 All 447
Companies (Amendment) Act, 1956 — Section 457Companies Act, 1913 — Section 179Constitution of India, 1950 — Article 226
High Courts25 Oct 1957Dismissed
Mahesh Chandra and Another Vs Tara Chand Modi
Allahabad High Court · AIR 1958 All 374
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 47A(1), 87A, 87A(11), 87A(2), 87A(3)
High Courts21 Oct 1957Allowed
Smt. Rajkumari Vs Trilok Singh and Another
Allahabad High Court · AIR 1959 All 628
Hindu Marriage Act, 1955 — Section 24
High Courts21 Oct 1957Dismissed
Lala Shanti Sarup Vs Janak Singh and Others
Allahabad High Court · AIR 1958 All 170 : (1957) 27 AWR 828
Limitation Act, 1908 — Article 115, 115, 116 , 24
High Courts18 Oct 1957Allowed
Ram Gopal Bhatnagar Vs The State of U.P. and Others
Allahabad High Court · (1957) 27 AWR 880
Constitution of India, 1950 — Article 226
High Courts18 Oct 1957Dismissed
K.H. Panjani Vs State of U. P. and another
Allahabad High Court · (1957) 10 AHC CK 0013
Constitution of India, 1950 — Article 245Factories Act, 1948 — Section 2, 3, 85
High Courts15 Oct 1957Allowed
Richhpal Chand and Others Vs Richhpal Singh and Others
Allahabad High Court · AIR 1958 All 546
Evidence Act, 1872 — Section 101, 102, 103, 104, 114
High Courts15 Oct 1957Allowed
Babu Ram Vs Peragi and Another
Allahabad High Court · AIR 1958 All 362 : (1958) 28 AWR 307
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 2, 6Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 25
High Courts14 Oct 1957Allowed
Lakshmi Chandra Agarwal Vs State of UP and others
Allahabad High Court · (1958) 28 AWR 218
High Courts11 Oct 1957
S.P. Gupta Vs Abdul Rahman
Allahabad High Court · AIR 1958 All 851 : (1957) 27 AWR 860
High Courts04 Oct 1957Dismissed
M/s. Raizada and Nathu Ram Opium and Ganja Contractors Orai Vs The Excise Commr, UP Allahabad and others
Allahabad High Court · (1958) 28 AWR 110
Uttar Pradesh Excise Act, 1910 — Section 11
High Courts04 Oct 1957Dismissed
Paltu Vs Joti Prasad
Allahabad High Court · AIR 1958 All 544 : (1958) 28 AWR 202
Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 3, 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 16, 4
High Courts27 Sept 1957Dismissed
State Vs Har Prasad Sharma
Allahabad High Court · AIR 1958 All 334 : (1957) 27 AWR 874 : (1958) CriLJ 586
Criminal Procedure Code, 1898 (CrPC) — Section 417, 423Evidence Act, 1872 — Section 133Penal Code, 1860 (IPC) — Section 161
High Courts27 Sept 1957Allowed
Hashmat Husain Vs Saghir Ahmad and Others
Allahabad High Court · AIR 1958 All 847
Transfer of Property Act, 1882 — Section 105, 111(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts26 Sept 1957Allowed
Smt. Shanti Devi Vs Hakim Rai
Allahabad High Court · (1957) 27 AWR 892
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5(4)
High Courts25 Sept 1957Dismissed
J.K. Jute Mills Co. Ltd. Vs Firm Birdhichand Sumermal
Allahabad High Court · AIR 1958 All 176
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(1), Order 21 Rule 50(2), Order 21 Rule 50(3), Order 30 Rule 1, Order 30 Rule 10