COURT ARCHIVE

Allahabad High Court judgments, 1957

425 judgments · page 17 of 22

High Courts08 Mar 1957Dismissed

State of Uttar Pradesh and Others Vs Mukhtar Singh and Others

Allahabad High Court · AIR 1957 All 505

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 1, Order 45 Rule 13, Order 45 Rule 13(2), 109, 151Constitution of India, 1950 — Article 132, 132(1), 133, 133(1), 134

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High Courts08 Mar 1957Allowed

Dr. Ishwar Narain Sinha Vs Union of India (UOI)

Allahabad High Court · AIR 1957 All 439

Constitution of India, 1950 — Article 311, 311(1), 311(2)

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High Courts07 Mar 1957Dismissed

Banwari Lal and Others Vs Ram Gopal

Allahabad High Court · (1957) 27 AWR 408

Constitution of India, 1950 — Article 17Court Fees Act, 1870 — Section 7

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High Courts07 Mar 1957Dismissed

Radha Kishan and Another Vs Sapattar Singh

Allahabad High Court · AIR 1957 All 406

Arbitration Act, 1940 — Section 17, 2Contract Act, 1872 — Section 10, 29Evidence Act, 1872 — Section 91

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High Courts07 Mar 1957Dismissed

Rama Transport Co. (Private) Ltd. Vs State of Uttar Pradesh and Others

Allahabad High Court · AIR 1957 All 448 : (1957) 8 STC 725

Constitution of India, 1950 — Article 14, 304Uttar Pradesh Sales Tax Act, 1948 — Section 14, 28, 28(1)Uttar Pradesh Sales Tax Rules, 1948 — Rule 83

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High Courts01 Mar 1957Dismissed

Fasahat Ali and Others Vs Board of Revenue and Others

Allahabad High Court · AIR 1957 All 449 : (1957) 27 AWR 328

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts01 Mar 1957Dismissed

Pasahat Ali and others Vs Board of Revenue, U.P. at Allahabad and others

Allahabad High Court · (1957) 03 AHC CK 0027

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts22 Feb 1957Dismissed

State Vs Sahati Ram and Another

Allahabad High Court · AIR 1958 All 34 : (1957) 27 AWR 676 : (1958) CriLJ 8

Criminal Procedure Code, 1898 (CrPC) — Section 367, 510Evidence Act, 1872 — Section 5Uttar Pradesh Pure Food Act, 1950 — Section 10, 4, 42

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High Courts22 Feb 1957Dismissed

Mst. Shujarat and Another Vs Mohammad Raza

Allahabad High Court · AIR 1957 All 450

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115

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High Courts21 Feb 1957Allowed

State Vs Lachmi Chand

Allahabad High Court · AIR 1957 All 548 : (1957) CriLJ 915

Constitution of India, 1950 — Article 19(1)United Provinces Prevention of Adulteration Act, 1912 — Section 17Uttar Pradesh Butter, Ghee and Fat Licensing Rules, 1930 — Rule 11, 3

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High Courts21 Feb 1957Dismissed

Sadhu Misir Vs Jhingur

Allahabad High Court · AIR 1957 All 438

Limitation Act, 1908 — Section 19

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High Courts19 Feb 1957Allowed

Abdul Shakur and Others Vs Kotwaleshwar Prasad and Others

Allahabad High Court · AIR 1958 All 54

Civil Procedure Code, 1908 (CPC) — Section 100, 101, 103, 11Evidence Act, 1872 — Section 115, 116, 117, 167, 52Negotiable Instruments Act, 1881 (NI) — Section 118

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High Courts19 Feb 1957Dismissed