High Courts12 Apr 1957Dismissed

Ganga Vs The State

Allahabad High Court · AIR 1957 All 678 : (1957) CriLJ 1060

Criminal Procedure Code, 1898 (CrPC) — Section 234, 235, 236, 237, 238Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 34, 378, 379, 411
High Courts11 Apr 1957Dismissed

Azizun Nisa and Others Vs Asst. Custodian and Others

Allahabad High Court · AIR 1957 All 561 : (1957) 27 AWR 573

Administration of Evacuee Property (Central) Rules, 1950 — Rule 6Administration of Evacuee Property (Chief Commissioners Provinces) Ordinance, 1949 — Section 55, 55(3), 58, 7, 8Administration of Evacuee Property Act, 1950 — Section 2, 56, 58, 58(3), 7
High Courts10 Apr 1957Dismissed

B. Bajranj Narain Vs Shri Ram

Allahabad High Court · AIR 1957 All 644 : (1957) 27 AWR 799

Contract Act, 1872 — Section 37Government of India Act, 1935 — Section 107(2)Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 7
High Courts05 Apr 1957

Sunder and Others Vs State

Allahabad High Court · AIR 1957 All 809 : (1958) 28 AWR 174 : (1957) CriLJ 1378

Criminal Procedure Code, 1898 (CrPC) — Section 154, 172, 256Evidence Act, 1872 — Section 114, 5, 9Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts03 Apr 1957Allowed

State Vs Mangala

Allahabad High Court · AIR 1957 All 753 : (1957) 27 AWR 569 : (1957) CriLJ 1199

Constitution of India, 1950 — Article 19(1), 19(3)Criminal Procedure Code, 1898 (CrPC) — Section 255, 271, 412Opium Act, 1878 — Section 14, 9
High Courts03 Apr 1957Dismissed

Tika Ram and Others Vs The State

Allahabad High Court · AIR 1957 All 755 : (1958) 28 AWR 182 : (1957) CriLJ 1200

Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 288, 367Evidence Act, 1872 — Section 145, 155, 157, 5
High Courts02 Apr 1957

Karam Singh and Another Vs Nihal Khan and Another

Allahabad High Court · AIR 1957 All 549 : (1957) 27 AWR 703

Constitution of India, 1950 — Article 13, 14, 19, 19(1), 31Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 1Uttar Pradesh Land Tenures (Regulation of Transfers) Act, 1952 — Section 1