High Courts27 Mar 1930
Ram Saran and Others Vs Emperor
Allahabad High Court · AIR 1930 All 497 : 125 Ind. Cas. 577
COURT ARCHIVE
Allahabad High Court judgments, 1930
449 judgments · page 15 of 23
High Courts26 Mar 1930Dismissed
Hamid Vs Emperor
Allahabad High Court · 129 Ind. Cas. 731
Criminal Procedure Code, 1898 (CrPC) — Section 35(3)
High Courts26 Mar 1930
Emperor Vs Nawal Behari Lal
Allahabad High Court · AIR 1930 All 489 : (1930) ILR (All) 881
High Courts25 Mar 1930Dismissed
Abdul Jalil Khan and Others Vs Emperor
Allahabad High Court · AIR 1930 All 746
Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 396
High Courts25 Mar 1930Dismissed
Hari Ram and Others Vs Gokul Prasad and Another
Allahabad High Court · (1930) 03 AHC CK 0022
High Courts21 Mar 1930Dismissed
Bageswar Tewari Vs Bikramajit Singh and Others
Allahabad High Court · AIR 1930 All 785
Limitation Act, 1963 — Article 62, 97
High Courts21 Mar 1930Dismissed
Bageshwar Tewari Vs Bikramjit Singh and Others
Allahabad High Court · (1930) 03 AHC CK 0048
High Courts21 Mar 1930Dismissed
Gopi Nath and Another Vs Rup Ram and Others
Allahabad High Court · (1930) 03 AHC CK 0043
High Courts21 Mar 1930Allowed
In Re: Sonardih Coal Co., Ltd.
Allahabad High Court · AIR 1930 All 617
Companies Act, 1956 — Section 184Court of Wards Act — Section 17(1)
High Courts21 Mar 1930Disposed Of
Umrao Singh Vs Har Prasad
Allahabad High Court · AIR 1930 All 582 : (1930) ILR (All) 863
High Courts21 Mar 1930
Bank of Upper India Ltd. Vs Arif Husain
Allahabad High Court · (1930) 03 AHC CK 0001
High Courts20 Mar 1930Disposed Of
S.A. Dange and Others Vs S.T. Sheppard and Another
Allahabad High Court · AIR 1930 All 483
High Courts18 Mar 1930Dismissed
Emperor Vs Sikandar
Allahabad High Court · AIR 1930 All 532 : 125 Ind. Cas. 585
High Courts18 Mar 1930
Gajanand Sita Ram Vs Phul Chand Fateh Chand
Allahabad High Court · AIR 1930 All 675
Arbitration Act, 1940 — Section 14
High Courts18 Mar 1930
Raghunandan Prasad and Another Vs Ajodhya Singh and Others
Allahabad High Court · AIR 1930 All 869 : 129 Ind. Cas. 378
Specific Relief Act, 1877 — Section 42Transfer of Property Act, 1882 — Section 91
High Courts17 Mar 1930Dismissed
Baijnath Singh Vs Lala Misri Lal and Others
Allahabad High Court · AIR 1930 All 543
High Courts17 Mar 1930
Moti Chand and Others Vs Mahabir Prasad
Allahabad High Court · (1930) 03 AHC CK 0009
High Courts17 Mar 1930Allowed
Raja Moti Chand and Others Vs Mahabir Prasad
Allahabad High Court · (1930) 03 AHC CK 0005