High Courts28 Mar 1927
Javitri Vs Gendan Singh and Others
Allahabad High Court · (1927) 03 AHC CK 0005
COURT ARCHIVE
Allahabad High Court judgments, 1927
485 judgments · page 17 of 25
High Courts27 Mar 1927
Sita Ram Dube and Others Vs Ram Sunder Prasad and Others
Allahabad High Court · (1927) 03 AHC CK 0001
High Courts26 Mar 1927Dismissed
Babu and Another Vs Kishun Singh
Allahabad High Court · AIR 1927 All 496 : 101 Ind. Cas. 687
High Courts25 Mar 1927
Ram Bharos Pande and Others Vs Dhurjati Upadhiya
Allahabad High Court · AIR 1927 All 554 : 101 Ind. Cas. 621
High Courts24 Mar 1927Disposed Of
Municipal Board of Benares Vs Mahadeo
Allahabad High Court · AIR 1927 All 618
High Courts23 Mar 1927Allowed
Harkesh Singh Vs Mt. Hardevi and Others
Allahabad High Court · AIR 1927 All 454 : (1927) ILR (All) 763
High Courts22 Mar 1927Dismissed
Matbar Singh and Others Vs Abhai Nandan Prasad
Allahabad High Court · AIR 1927 All 543 : (1927) ILR (All) 756
High Courts22 Mar 1927Allowed
Loknath Misir and Others Vs Sheo Saran Misir
Allahabad High Court · (1927) 03 AHC CK 0022
High Courts21 Mar 1927Allowed
Bhagirat Vs Khetpal and Others
Allahabad High Court · AIR 1927 All 791(1)
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts21 Mar 1927Dismissed
King-Emperor Vs Sita Ram
Allahabad High Court · AIR 1927 All 478 : (1927) ILR (All) 754 : 101 Ind. Cas. 668
High Courts21 Mar 1927Dismissed
Ram Charan Lal and Another Vs Basdeo Sahai and Another
Allahabad High Court · (1927) 03 AHC CK 0029
High Courts21 Mar 1927Dismissed
Baij Nath Vs Kali Charan and Others
Allahabad High Court · AIR 1927 All 531 : (1927) ILR (All) 750
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts21 Mar 1927Allowed
Ram Prasad Vs King-Emperor
Allahabad High Court · AIR 1927 All 571 : (1927) ILR (All) 752
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211
High Courts21 Mar 1927
Jagan Nath Prasad Vs Emperor
Allahabad High Court · AIR 1927 All 825 : 101 Ind. Cas. 894
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts16 Mar 1927Dismissed
Faujdar Singh and Others Vs Baldeo Singh and Others
Allahabad High Court · AIR 1927 All 597
Transfer of Property Act, 1882 — Section 83
High Courts16 Mar 1927Dismissed
Union Indian Sugar Mills Co. Ltd. Vs Brij Lal Jagannath
Allahabad High Court · AIR 1927 All 426 : (1927) ILR (All) 728
High Courts16 Mar 1927Dismissed
(Maulvi) Abdul Ghani Vs B. Chiranji Lal
Allahabad High Court · (1927) 03 AHC CK 0014
High Courts16 Mar 1927
Amolakchand Vs Bhagwan Das
Allahabad High Court · AIR 1927 All 830
Provincial Insolvency Act, 1920 — Section 29