High Courts02 Apr 1899
Chetan Charan Das and Others Vs Balbhadra Das
Allahabad High Court · (1899) ILR (All) 314
COURT ARCHIVE
Allahabad High Court judgments, 1899
90 judgments · page 4 of 5
High Courts27 Mar 1899Disposed Of
Edward Caston Vs L.H. Caston and W.T. Cogdell
Allahabad High Court · (1900) ILR (All) 270
High Courts25 Mar 1899Dismissed
Jagwant Singh and Others Vs Silan Singh and Others
Allahabad High Court · (1899) ILR (All) 285
High Courts24 Mar 1899Dismissed
Parsotam Gir Vs Narbada Gir
Allahabad High Court · (1899) ILR (All) 505
High Courts23 Mar 1899Dismissed
Queen-Empress Vs Mahabir Tiwari
Allahabad High Court · (1899) ILR (All) 263
High Courts18 Mar 1899Allowed
Kesho Deo and Another Vs Hari Das and Others
Allahabad High Court · (1899) ILR (All) 281
High Courts15 Mar 1899Dismissed
Liladhar and Others Vs Chaturbhuj and Others
Allahabad High Court · (1899) ILR (All) 277
High Courts14 Mar 1899Allowed
Janki Prasad and Another Vs Sukhrani
Allahabad High Court · (1899) ILR (All) 274
High Courts13 Mar 1899Dismissed
Muhammad Niamat Ali Khan Vs Ghaffar Muhammad Khan and Others
Allahabad High Court · (1899) ILR (All) 272
High Courts11 Mar 1899Disposed Of
Beni Ram and Another Vs Kundan Lal and Others
Allahabad High Court · (1899) ILR (All) 496
High Courts09 Mar 1899Dismissed
Narain Das Vs Lalta Prasad and Others
Allahabad High Court · (1899) ILR (All) 269
High Courts20 Feb 1899Dismissed
Deocharan Singh and Others Vs Beni Pathak and Others
Allahabad High Court · (1899) ILR (All) 247
High Courts20 Feb 1899Allowed
Dondh Bahadur Rai and Others Vs Tek Narain Rai and Others
Allahabad High Court · (1899) ILR (All) 251
High Courts18 Feb 1899Dismissed
Kishan Lal Vs Garuruddhwaja Prasad Singh and Others
Allahabad High Court · (1899) ILR (All) 238
High Courts11 Feb 1899Dismissed
Mahesh Partab Singh Vs Dirgpal Singh
Allahabad High Court · (1899) ILR (All) 232
High Courts09 Feb 1899Disposed Of
Sita Ram Vs Nauni Dulaiya
Allahabad High Court · (1899) ILR (All) 230
High Courts07 Feb 1899Dismissed
Sheoraj Singh Vs Gauri Sahai and Others
Allahabad High Court · (1899) ILR (All) 227